Supreme Court - Daily Orders
Yashwant Kumar vs State Of Chhattisgarh on 6 January, 2014
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ITEM NO.35 COURT NO.12 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)... 2013
CRLMP.NO(s). 25510
(From the judgement and order dated 09/12/2011 in CRLA No.814/2005, of The
HIGH COURT OF CHHATTISGARH AT BILASPUR)
YASHWANT KUMAR Petitioner(s)
VERSUS
STATE OF CHHATTISGARH Respondent(s)
(With appln(s) for c/delay in filing SLP and office report )
Date: 06/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s)
Mr. A. Venayagam Balan,Adv. (A.C.)
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
[ Neeta ] [ Usha Sharma]
Sr. P.A. Court Master