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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(2)(b) in The Oil Mines Regulations, 2017

(b)forward to the concerned railway administration an intimation accompanying a plan where it is proposed to lay pipeline within forty-five metre of any railway in respect of which this regulation is applicable by reason of any general or special order of the Central Government; and