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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Goa - Subsection

Section 59(1)(c) in The Goa, Daman And Diu Reorganisation Act, 1987

(c)in relation to the Indian Forest Service, has the meaning assigned to it in the Indian Forest Service (Cadre) rules, 1966.