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[Cites 0, Cited by 0] [Section 318] [Entire Act]

Greater Bengaluru City Corporation -

Section 318(29) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(29)
(a)for the regulation of burial and burning and other places for the
burial of corpses;
(b)for the levy of fees for the use of such burial and burning grounds
and crematoria as are maintained by the Corporation;
(c)for the verification of deaths and the cause of death;