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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(32) in Mizoram Cooperative Societies Act, 2006

(32)"Expulsion" (of members) means the act of driving out members by force or authority who are found to be dishonest by engaging themselves in doing acts which are detrimental and harmful to the interest of the co-operative or to its proper working.