Section 3(2)(d) in Karnataka Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1972

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(d)disclose the nature of fixtures, fittings and amenities (including the provision for one or more lifts) provided or to be provided;

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