Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of Uttar Pradesh - Subsection Section 101(4) in Uttar Pradesh Municipal Corporation Act, 1959 (4)The Corporation may request the State Government to direct the Head of any Government department or any other officer of that department to attend a meeting of the Corporation.