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State of Puducherry - Section

Section 5 in The Pondicherry (Alteration Of Name) Act, 2006

5. Amendment of First Schedule to the Constitution.

- In the First Schedule to the Constitution, under the heading "II. THE UNION TERRITORIES", in entry 6, under the column "Name", for the word "Pondicherry", the word "Puducherry" shall be substituted.