Section 27(4)(c) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

(c)Nutrition.-

(i)The children shall be provided 4 meals including breakfast in a day.

(ii)The menu shall be prepared with the help of a nutritional expert or doctor to ensure balanced diet and variety in taste.

(iii)Children may be provided special meals on holidays.

(iv)The diet of infants and sick children shall be according to the requirement.

(v)The normal dietary scale for children up to 18 years shall be according to scale mentioned in Rule 6 of these rules.

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