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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(e) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(e)has directly or indirectly any interest in a lease or any other transaction relating to the immovable property of the Temple Trust;