Delhi High Court - Orders
Suman Jeet Agarwal vs Income Tax Officer, Ward 61(1), & Ors on 1 June, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$-1 to 93 & 95 to 184 & 219 (Section 148 matters)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
1
+ W.P.(C) 10/2022, CM APPL.16/2022 (Interim relief& CM
APPL.13602/2022 (condonation of delay)
SUMAN JEET AGARWAL ..... Petitioner
Through Mr. Satyen Sethi, Advocate with
Mr. Arta Trana Panda, Advocate.
versus
INCOME TAX OFFICER, WARD 61(1), & ORS. ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Mr.Vipul Agrawal and Mr.Parth
Senwal, Advocates.
2
+ W.P.(C) 269/2022 & CM APPL.789/2022 (for stay)
SABHARWAL APARTMENTS PRIVATE LIMITED ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. Tarun Chanana and Mr.
Sumit Lalchandani Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 22-2,
DELHI & ANR. ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Mr.Vipul Agrawal and Mr.Parth
Senwal, Advocates.
3
+ W.P.(C) 271/2022 & CM APPL.793/2022 (for stay)
SHANKAR GROWTH FUND PVT LTD ..... Petitioner
Through Ms. Rano Jain & Mr. Venketesh
Chaurasia, Advocates
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 1 of 62
versus
ACIT, CIRCLE 22(2), DELHI AND ORS ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Mr.Vipul Agrawal and Mr.Parth
Senwal, Advocates.
4
+ W.P.(C) 387/2022 & CM APPL.1117/2022 (for stay)
SOMNATH VIRMANI ..... Petitioner
Through Mr. Sunil Kumar Mukhi and
Mr. Anshul Mittal, Advs.
versus
DCIT CIRCLE 13(1) DELHI AND ANR. ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Mr.Vipul Agrawal and Mr.Parth
Senwal, Advocates.
5
+ W.P.(C) 440/2022 & CM APPL.1229/2022 (for stay)
S N ENTERPRISES ..... Petitioner
Through Mr.Satyen Sethi & Mr.Arta Trana
Panda, Advs.
versus
INCOME TAX OFFICER & ORS. ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Mr.Vipul Agrawal and Mr.Parth
Senwal, Advocates.
6
+ W.P.(C) 471/2022 & CM APPL.1327/2022 (for stay)
S N ENTERPRISES ..... Petitioner
Through Mr.Satyen Sethi & Mr.Arta Trana
Panda, Advs.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 2 of 62
versus
INCOME TAX OFFICER, WARD 63(1) & ORS. ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Mr.Vipul Agrawal and Mr.Parth
Senwal, Advocates.
7
+ W.P.(C) 496/2022, CM APPL.1458/2022 (for stay) & CM
APPL.13601/2022 (condonation of delay)
ASHISH PODDAR ..... Petitioner
Through Mr. Samyak Jain, Adv.
versus
INCOME TAX OFFICER WARD 54(1) & ANR. ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with
Mr.Vipul Agrawal, Mr.Parth Semwal,
Jr.SC
8
+ W.P.(C) 511/2022 & CM APPL.1484/2022
SANTOSH INFRATECH PRIVATE LIMITED ..... Petitioner
Through Mr. Ved Jain, Ms. Richa Mishra,
Advs.
versus
INCOME TAX OFFICER, WARD 22-3, DELHI & ORS.
..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Mr.Vipul Agrawal and Mr.Parth
Senwal, Advocates.
Mr.Neeraj, Mr.Sahaj Garg,
Mr.Vedanash Anand, Mr.Rudra
Paliwal and Mr.Sanjay Pal, Advs. for
R-4.
Ms.Aakanksha Kaul, Mr.Manek
Singh, Mr.Aman Sahani, Advocates
for UOI
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 3 of 62
9
+ W.P.(C) 576/2022 & CM APPL.1636/2022 (for stay)
MUKESH KUMAR JAIN ..... Petitioner
Through Mr. Purav Middha, Adv.
Versus
PR. COMMISSIONER OF INCOME TAX & ANR. ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Mr.Vipul Agrawal and Mr.Parth
Senwal, Advocates.
10
+ W.P.(C) 592/2022 & CM APPL.1678/2022 (for stay)
SATISH SINGHAL ..... Petitioner
Through Ms. Rano Jain & Mr. Venketesh
Chaurasia, Advocates
versus
ACIT, CIR 22(2), DELHI & ANR. ..... Respondents
Through Mr.Sunil Agarwal, Sr. St. counsel
with Mr.Tushar Gupta, Jr.SC,
Mr.Samarth Chaudhari, Advs. for
Revenue.
11
+ W.P.(C) 758/2022 & CM APPL.2160/2022 (for stay)
SANTOSH INFRATECH PRIVATE LIMITED ..... Petitioner
Through Mr. Ved Jain and Ms. Richa Mishra,
Advs.
versus
INCOME TAX OFFICER, WARD 22-3, DELHI & ORS.
..... Respondents
Through Mr.Sunil Kumar Agarwal, Sr.
Standing Counsel.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 4 of 62
12
+ W.P.(C) 965/2022 & CM APPL.2752/2022 (for stay)
SULOCHNA GOEL ..... Petitioner
Through Mr. Kapil Goel with Mr. Sandeep
Goel, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1)
DELHI AND ANR ..... Respondents
Through Mr.Sanjay Kumar, Sr. Standing
Counsel with Ms.Easha Kadiyan, Jr.
Standing Counsel.
13
+ W.P.(C) 795/2022 & CM APPL.2232/2022 (for stay)
RAJ KUMAR GOEL ..... Petitioner
Through Mr. Kapil Goel with Mr. Sandeep
Goel, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43(1)
& ORS ..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
14
+ W.P.(C) 856/2022 & CM No.2413/2022 (for stay)
ANAND GOEL ..... Petitioner
Through Mr. Kapil Goel with Mr. Sandeep
Goel, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43( 1)
DELHI AND ORS. & ANR. ..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 5 of 62
15
+ W.P.(C) 900/2022 & CM No.2551/2022 (for stay)
DEEPAK GOEL ..... Petitioner
Through Mr. Kapil Goel with Mr. Sandeep
Goel, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 43 1
DELHI AND ORS & ANR. ..... Respondents
Through Mr.Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv.
16
+ W.P.(C) 1057/2022 & CM APPL.3029/2022 (for stay)
ONE POINT REALTY PRIVATE LIMITED ..... Petitioner
Through Mr. Ved Jain and Ms. Richa Mishra,
Advs.
versus
INCOME TAX OFFICER, WARD 19-1, DELHI & ORS.
..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
Mr.Kamal Kant Jha, SPC for UOI
with Mr. Animesh Mani Tripathi,
Advocate.
17
+ W.P.(C) 1094/2022 & CM APPL.3117/2022 (for stay)
MARK GULATI ..... Petitioner
Through Mr. Nagesh Behl with Mr. Ambrish
Dhawan, Advocates.
versus
ITO WARD 52(1) DELHI & ANR. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 6 of 62
18
+ W.P.(C) 1274/2022 & CM APPL.3729/2022 (for stay)
SYNAPE SOLUTIONS PRIVATE LIMITED ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. C. S. Anand, Mr. S.K.
Gambhir and Mr. Sumit Lalchandani
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 22-2,
DELHI & ANR. ..... Respondents
Through Mr.Sunil Agarwal, Sr. St. counsel
with Mr.Tushar Gupta, Jr.SC,
Mr.Samarth Chaudhari, Advs.
19
+ W.P.(C) 1380/2022 & CM APPL.4001/2022 (for stay)
SHALU AGRAWAL ..... Petitioner
Through Mr. Ved Jain and Ms. Richa Mishra,
Advs.
versus
INCOME TAX OFFICER, WARD 59-2, DELHI & ORS.
..... Respondents
Through Ms.Vibhooti Malhotra, Sr. SC with
Mr.Shaliender Singh, Jr. SC, Mr.Udit
Sharma, Adv.
20
+ W.P.(C) 1381/2022 & CM APPL.4003/2022 (for stay)
SHALU AGRAWAL ..... Petitioner
Through Mr. Ved Jain and Ms. Richa Mishra,
Advs.
versus
INCOME TAX OFFICER, WARD 59-2, DELHI & ORS.
..... Respondents
Through Ms.Vibhooti Malhotra, Sr. SC with
Mr.Shaliender Singh, Jr. SC, Mr.Udit
Sharma, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 7 of 62
21
+ W.P.(C) 1624/2022 & CM APPL.4727/2022 (for stay)
STAR WIRE INDIA LIMITED ..... Petitioner
Through Mr.Arnav Kumar, Mr. Rajat Mittal,
Mr. Suprateek Neogi and Mr. Harshil
Manchanda, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22 (2)
DELHI & ANR. ..... Respondents
Through Mr.Ruchir Bhatia, Sr. Standing
Counsel with Ms.Mansie Jain, Adv.
22
+ W.P.(C) 1650/2022 & CM APPL.4777/2022 (for stay)
M/S PERFECT POLYCHEM PRIVATE LIMITED ..... Petitioner
Through Mr. Arzoo Raj, Adv.
versus
OFFICE OF THE INCOME TAX OFFICER ..... Respondent
Through Mr. Sunil Kumar Agarwal, Sr.
Standing Counsel.
23
+ W.P.(C) 1756/2022 & CM APPL.5066/2022 (for stay)
ONE HEIGHT COLONIZERS PRIVATE LIMITED ..... Petitioner
Through Mr. Ved Jain and Ms. Richa Mishra,
Advs.
versus
INCOME TAX OFFICER, WARD 19-1, DELHI & ORS.
..... Respondents
Through Mr.Raj Kumar Yadav, Adv. for UOI.
Mr.Sunil Kumar Agarwal, Sr.
Standing Counsel with Mr.Tushar
Gupta, Jr. Standing & Mr.Samarth
Chaudhari, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 8 of 62
24
+ W.P.(C) 1759/2022
STAR WIRE INDIA LIMITED ..... Petitioner
Through Mr.Arnav Kumar, Mr. Rajat Mittal,
Mr. Suprateek Neogi and Mr. Harshil
Manchanda, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2),
DELHI & ANR. ..... Respondents
Through Mr. Ruchir Bhatia, Sr. Standing
Counsel with Ms. Mansie Jain, Adv.
25
+ W.P.(C) 1761/2022 & CM APPL.5073/2022 (for stay)
BTM EXPORTS LIMITED ..... Petitioner
Through Ms.Ananya Kapoor and Mr.Tarun
Chanana, Advs.
versus
INCOME TAX OFFICER, CIRCLE 4(2) DELHI AND ANR
..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
26
+ W.P.(C) 1886/2022 & CM APPL.5445/2022 (for stay)
BTM EXPORTS LIMITED ..... Petitioner
Through Ms.Ananya Kapoor and Mr.Tarun
Chanana, Advs.
versus
INCOME TAX OFFICER, CIRCLE 4(2) DELHI AND ANR
..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 9 of 62
27
+ W.P.(C) 1937/2022 & CM APPL.5566/2022 (for stay)
KESAR DASS ARORA ..... Petitioner
Through Mr. Nagesh Behl with Mr. Ambrish
Dhawan, Advocates.
versus
ITO WARD 62(1) DELHI & ANR. ..... Respondents
Through Mr.Sanjay Kumar, Sr. Standing
Counsel with Ms.Easha Kadian, Jr.
Standing Counsel for Revenue.
28
+ W.P.(C) 2006/2022 & CM APPL.5758/2022 (for stay), CM APPL.
13914/2022 (condonation of delay)
PRATYUSH HANDA ..... Petitioner
Through Dr.Rakesh Gupta, Mr.Somil Agarwal
& Mr.Anshul Mittal, Advocates.
versus
INCOME TAX OFFICER WARD 54(1), DELHI & ANR.
..... Respondents
Through Mr.Zoheb Hossain, Sr. Standing
Counsel with Mr.Vipul Agarwal &
Mr.Parth Semwal, Jr. Standing
Counsel.
29
+ W.P.(C) 2007/2022
AJAY GUPTA ..... Petitioner
Through Mr. Sushil K Tekriwal and Dr.Mamta
Tekriwal, Advs.
versus
INCOME TAX OFFICER ..... Respondent
Through Mr. Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 10 of 62
30
+ W.P.(C) 2012/2022
NIRAJ AGARWAL ..... Petitioner
Through Mr. Sushil K Tekriwal and Dr.Mamta
Tekriwal, Advs.
versus
INCOME TAX OFFICER ..... Respondent
Through Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agarwal &
Mr. Parth Semwal, Jr. Standing
Counsels.
31
+ W.P.(C) 2016/2022 & CM APPL.5765/2022 (for stay)
MEENA CHAWLA ..... Petitioner
Through Mr.Deepak Singh Thakur, Mr.Ankit
Kashyap & Mr.Shubham Bhardwaj
and Mr. Navjot Singh, Advs.
versus
INCOME TAX OFFICER WARD 61(1), DELHI & ANR.
..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
32
+ W.P.(C) 2087/2022 & CM APPL.5992/2022 (for stay)
JASWANT RAI GROVER ..... Petitioner
Through Mr. Paras Chaudhry & Mr.Dhananjay
Grover, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr.Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 11 of 62
33
+ W.P.(C) 2137/2022 & CM APPL.6149/2022 (for interim relief),
CM APPL. 13913/2022 (for condonation of delay)
PRATYUSH HANDA ..... Petitioner
Through Dr.Rakesh Gupta, Mr.Somil Agarwal
& Mr.Anshul Mittal, Advocates.
versus
INCOME TAX OFFICER WARD 54(1) DELHI & ANR.
..... Respondents
Through Mr. Zoheb Hossain, Sr. Standing
counsel with Mr. Vipul Agrawal and
Mr. Parth Senwal, Advocates.
34
+ W.P.(C) 2238/2022 & CM APPL.6435/2022 (for exemption)
ASHOK KUMAR SHARMA HUF ..... Petitioner
Through Ms.Mitika Choudhary, Adv.
versus
INCOME TAX OFFICER WARD 59(2) & ORS. ..... Respondents
Through Ms. Vibhooti Malhotra, Sr. Standing
Counsel with Mr.Shailendra Singh,
Mr.Udit Sharma, Advs. for
respondent No.1.
Mr. Avnish Singh, SCGC for R-
2/UOI.
35
+ W.P.(C) 2241/2022 & CM APPL.6440/2022 (for stay)
SHIVA ASPHALTIC PRODUCTS PRIVATE LIMITED
..... Petitioner
Through Ms.Mitika Choudhary, Adv.
versus
INCOME TAX OFFICER WARD 23(1) & ORS. ..... Respondents
Through Mr.Sunil Kumar Agarwal, Sr.
Standing Counsel for Revenue with
Mr.Tushar Gupta, Jr. Standing
Counsel & Mr.Samarth Chaudhari,
Adv.
Mr. Vikrant N. Goyal, Advocate for
UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 12 of 62
36
+ W.P.(C) 2265/2022 & CM APPL.6519/2022 (for stay)
URBAN PUNJAB ..... Petitioner
Through Ms.Mitika Choudhary, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-17 & ORS. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
Mr.Nawal Kishore Jha Adv SPC with
Ms.Kalpana Jha, Adv. for R-2.
37
+ W.P.(C) 2286/2022 & CM APPL.6573/2022 (for stay)
MAHENDER KUMAR KASHYAP ..... Petitioner
Through Ms.Mitika Choudhary, Adv.
versus
INCOME TAX OFFICER WARD 67(1), & ORS. ..... Respondents
Through Mr.Sunil Kumar Agarwal, Sr.
Standing Counsel for Revenue with
Mr.Tushar Gupta, Jr. Standing
Counsel & Mr.Samarth Chaudhari,
Adv.
Ms.Saroj Bidawat, SP Counsel for
UOI.
38
+ W.P.(C) 2290/2022 & CM APPL.6582/2022 (for stay)
SLG GLOBAL TEX PRIVATE LIMITED ..... Petitioner
Through Ms.Mitika Choudhary, Adv.
versus
ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE 22
(2), & ORS. ..... Respondents
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 13 of 62
Through Mr.Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
Mr. Prakash Kumar, Central Govt.
Senior Counsel for R-2.
39
+ W.P.(C) 2339/2022
SWIFT REALTECH PRIVATE LIMITED ..... Petitioner
Through Mr.Ajay Wadhwa, Ms. Snehil Jha &
Ms. Maulshree Aggarwal, Advs.
versus
INCOME TAX OFFICER WARD 22(3) DELHI & ANR.
..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
40
+ W.P.(C) 2357/2022 & CM APPL.6789/2022 (for stay)
PUNEET GHAI ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. C. S. Anand, Mr. S.K.
Gambhir and Mr. Sumit Lalchandani
Advs.
versus
INCOME TAX OFFICER, WARD 59-3, DELHI & ANR.
..... Respondents
Through Ms.Vibhooti Malhotra, Sr. Standing
Counsel with Mr.Shailendra Singh, Jr.
Standing Counsel & Mr.Udit Sharma,
Adv.
41
+ W.P.(C) 2378/2022 & CM APPL.6834/2022 (for stay)
GAUTAM CHAND JAIN ..... Petitioner
Through Ms.Mitika Choudhary, Adv.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 14 of 62
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 58 (1)
& ORS. ..... Respondents
Through Mr.Ajit Sharma, Sr. Standing Counsel
with Mr.Luqman Hasan, Adv for
respondent No.1.
Ms. Archana Gaur, Advocate for
UOI.
42
+ W.P.(C) 2441/2022 & CM APPL.7047/2022 (for stay)
M/S SAGAR POLYCHEM PVT. LTD. ..... Petitioner
Through Mr. Arzoo Raj, Adv.
versus
OFFICE OF THE INCOME TAX OFFICER ..... Respondent
Through Mr.Ruchir Bhatia, Sr. Standing
Counsel with Ms.Mansie Jain, Adv.
43
+ W.P.(C) 2442/2022 & CM APPL.7049/2022 (for stay)
M/S SAGAR POLYCHEM PRIVATE LIMITED ..... Petitioner
Through Mr. Arzoo Raj, Adv.
versus
OFFICE OF THE INCOME TAX OFFICER ..... Respondent
Through Mr.Ruchir Bhatia, Sr. Standing
Counsel with Ms.Mansie Jain, Adv.
44
+ W.P.(C) 2452/2022 & CM APPL.7066/2022 (for stay)
MR. VIJAY KUMAR GOEL ..... Petitioner
Through Mr. Arzoo Raj, Adv.
versus
OFFICE OF THE INCOME TAX OFFICER ..... Respondent
Through Mr.Abhishek Maratha, Sr. Standing
Counsel.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 15 of 62
45
+ W.P.(C) 2516/2022 & CM APPL.7200/2022 (for stay)
GAGAN CHADHA ..... Petitioner
Through Mr. Nitin Gulati, Adv.
Versus
INCOME TAX OFFICER WARD 54(1) DELHI & ANR.
..... Respondents
Through Mr.Zoheb Hossain, Sr. Standing
Counsel with Mr.Vipul Agarwal &
Mr.Parth Senwal, Jr. Standing
Counsel.
46
+ W.P.(C) 2523/2022
SECOM SERVICES INDIA PVT. LTD. ..... Petitioner
Through Mr.Akshat Gupta, Adv.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Virender Pratap Singh Charak,
and Ms.Shubhra Parashar, Advs. for
UOI.
Mr.Sunil Kumar Agarwal, Sr. St.
counsel with Mr.Tushar Gupta, Jr.SC,
Mr.Samarth Chaudhari, Advs.
47
+ W.P.(C) 2570/2022 & CM APPL.7345/2022 (for stay)
EVOLVE BRANDS PRIVATE LIMITED ..... Petitioner
Through Mr.Piyush Kaushik, Adv.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-1 &
ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 16 of 62
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
48
+ W.P.(C) 2588/2022 & CM APPL.7378/2022 (for stay)
AJAY JAIN (HUF) ..... Petitioner
Through Mr.Nishit Gandhi, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX ..... Respondent
Through Ms. Vibhooti Malhotra, Sr. Standing
Counsel for Revenue with
Mr.Shailendra Singh, Jr Standing
Counsel & Mr.Udit Sharma, Adv.
49
+ W.P.(C) 2669/2022 & CM No.7649/2022 (for stay)
T S AND SONS HUF ..... Petitioner
Through Mr. P. Roychaudhuri with Mr. Gagan
Gupta, Advocates.
Versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 43(1),
DELHI ..... Respondent
Through Mr.Sunil Kumar Agarwal, Sr. St.
counsel with Mr.Tushar Gupta, Jr.SC,
Mr.Samarth Chaudhari, Advs.
50
+ W.P.(C) 2698/2022 & CM No.7707/2022 (for stay)
ABHINAV JINDAL HUF ..... Petitioner
Through Mr. Kapil Goel with Mr. Sandeep
Goel, Advocates.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 17 of 62
INCOME TAX OFFICER WARD 54 (1) DELHI AND ORS.
..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
51
+ W.P.(C) 2705/2022 & CM APPL.7720/2022 (for stay)
M/S PERFECT POLYCHEM PRIVATE LIMITED ..... Petitioner
Through Mr. Arzoo Raj, Adv.
versus
OFFICE OF THE INCOME TAX OFFICER ..... Respondent
Through Mr.Sunil Kumar Agarwal, Sr. St.
counsel with Mr.Tushar Gupta, Jr.SC,
Mr.Samarth Chaudhari, Advs.
52
+ W.P.(C) 2764/2022 & CM APPL.7927/2022 (for stay)
MS. MANJU KUMARI PREMSAGAR PRASAD ..... Petitioner
Through Mr. Arzoo Raj, Adv.
versus
OFFICE OF THE INCOME TAX OFFICER ..... Respondent
Through Ms.Vibhooti Malhotra, Sr. Standing
Counsel with Mr.Shailendra Singh, Jr.
Standing Counsel & Mr.Udit Sharma,
Adv.
53
+ W.P.(C) 2835/2022 & CM APPL.8162/2022 (for stay)
ANKIT JAIN ..... Petitioner
Through Mr.Anuj Aggarwal, Mr.Vikrant
Chawla, Ms.Ayushi Bansal &
Mr.Sanyam Suri, Ms. Aishwarya
Sharma, Advs.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 18 of 62
versus
PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX, & ANR.
..... Respondents
Through Mr.Ajit Sharma, Sr. Standing
Counsel.
Ms.Archana Gaur, Advocate for UOI
54
+ W.P.(C) 2853/2022 & CM APPL.8220/2022 (for stay)
SANJU AGARWAL ..... Petitioner
Through Mr.P.Roychaudhuri, Adv.
versus
ITO, WARD 54 (1), DELHI & ANR. ..... Respondents
Through Mr.Sanjay Kumar, Sr.SC, Ms.Easha
Kadian, Jr.SC
55
+ W.P.(C) 2861/2022 & CM APPL.8267/2022 (for stay)
P.K. MARKETING COMPANY ..... Petitioner
Through Mr.Anuj Aggarwal, Mr.Vikrant
Chawla, Ms.Ayushi Bansal &
Mr.Sanyam Suri, Ms. Aishwarya
Sharma, Advs.
versus
PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX, & ANR.
..... Respondents
Through Ms.Vibhooti Malhotra, Sr.SC. with
Mr. Shaliendra Singh and Mr. Udit
Sharma, Advocates.
Ms.Manisha Agrawal Narain, CGSC
with Mr. Aditya Singh Deshwal
Advocate for UOI.
56
+ W.P.(C) 2956/2022 & CM APPL.8579/2022 (for stay)
SAGARI LEATHERS PVT. LTD. ..... Petitioner
Through Mr.Sandeep Chilana, Ms.Yashodhara
Burmon Roy & Ms.Shambhavi Singh,
Advs.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 19 of 62
versus
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI AND
ANR. ..... Respondents
Through Mr.Sunil Kumar Agarwal, Sr.
Standing Counsel with Mr.Tushar
Gupta, Jr. Standing Counsel &
Mr.Samarth Chaudhari, Adv.
57
+ W.P.(C) 3038/2022 & CM APPL.8822/2022 (for stay)
M/S SANT SANDESH MEDIA AND COMMUNICATION PVT.
LTD. ..... Petitioner
Through Mr.Rishab Singla & Mr. Pawan Shree
Agrawal, Advs.
versus
INCOME TAX OFFICER WARD 22(3) DELHI AND ANR
..... Respondents
Through Mr.Sunil Kumar Agarwal, Sr.
Standing Counsel with Mr.Tushar
Gupta, Jr. Standing Counsel &
Mr.Samarth Chaudhari, Adv.
58
+ W.P.(C) 3070/2022 & CM APPL.8881/2022 (for stay)
CONCEPT INFRADEVELOPERS PVT LTD ..... Petitioner
Through Mr.Rajeev Sharma & Mr.Aditya
Sharma with Mr. Shubham Bhardwaj,
Advs.
Versus
INCOME TAX DEPARTMENT, OFFICE OF THE INCOME TAX
OFFICER WARD -6 (1), DELHI AND ANR. ..... Respondents
Through Mr.Sanjay Kumar, Sr. Standing
Counsel with Ms.Easha Kadiyan, Jr.
Standing Counsel.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 20 of 62
59
+ W.P.(C) 3074/2022 & CM APPL.8887/2022 (for stay)
ABHISHEK AGGARWAL ..... Petitioner
Through Mr. P. Roychaudhuri with Mr. Gagan
Gupta, Advocates.
versus
ITO WARD 54 (1), DELHI & ANR. ..... Respondents
Through Mr.Sanjay Kumar, Sr. Standing
Counsel with Ms.Easha Kadiyan, Jr.
Standing Counsel.
60
+ W.P.(C) 3080/2022 & CM APPL.8923/2022 (for stay)
DEEPAK AGGARWAL ..... Petitioner
Through Mr. P. Roychaudhuri with Mr. Gagan
Gupta, Advocates.
versus
ITO WARD 54(1), DELHI & ANR. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
61
+ W.P.(C) 3081/2022 & CM APPL.8927/2022 (for stay)
DEEPAK AGGARWAL ..... Petitioner
Through Mr. P. Roychaudhuri with Mr. Gagan
Gupta, Advocates.
versus
ITO WARD 54 1, DELHI & ANR. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
62
+ W.P.(C) 3290/2022 & CM APPL.9559/2022 (for stay)
RAJEEV KUMAR AGGARWAL ..... Petitioner
Through Mr.Sourav Vig & Mr.Tushar Gupta,
Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 21 of 62
INCOME TAX OFFICER CIRCLE 58 (1) & ORS. ..... Respondents
Through Mr.Abhishek Maratha, Sr. Standing
Counsel with Mr.Pratyaksh Gupta, Jr.
Standing Counsel.
Mr.Awadhesh Kumar Singh, Adv. for
R-2 & R-3.
63
+ W.P.(C) 3291/2022 & CM APPL.9561/2022 (for stay)
ALOK KUMAR AGGARWAL ..... Petitioner
Through Mr.Sourav Vig & Mr.Tushar Gupta,
Advs.
versus
INCOME TAX OFFICER CIRCLE 58 (1) & ORS. ..... Respondents
Through Ms.Vibhooti Malhotra, Sr. Standing
Counsel with Mr.Shailender Singh, Jr.
Standing Counsel & Mr.Udit Sharma,
Adv.
Mr.Awadhesh Kumar Singh, Adv. for
R-2 & R-3.
64
+ W.P.(C) 3438/2022 & CM APPL.10035/2022
STRATAGEM PORTFOLIO (P) LTD ..... Petitioner
Through Mr.Gautam Jain & Mr.Piyush Kumar
Kamal, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2)
DELHI & ANR. ..... Respondents
Through Mr.Ruchir Bhatia, Sr. Standing
Counsel with Ms.Mansie Jain, Adv.
65
+ W.P.(C) 3503/2022 & CM APPL. 10328/2022
BHOLENATH FOODS LIMITED ......Petitioner
Through Mr Rishabh Jain, Adv.
Versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 22 of 62
DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(2)
NEW DELHI ......Respondent
Through Mr. Kunal Sharma, Sr Standing
counsel with Mr Zehra Khan and Mr
Shubhendu Bhattacharyya, Advs.
66
+ W.P.(C) 3525/2022
UMESH KUMAR GUPTA AS LEGAL HEIR OF DECEASED
SAROJ BALA GUPTA ......Petitioner
Through Mr. Sushil K Tekriwal and Dr.Mamta
Tekriwal, Advs.
Versus
INCOME TAX OFFICER ......Respondent
Through Mr Ajit Sharma, Sr Standing Counsel.
67
+ W.P.(C) 3595/2022
UMESH KUMAR GUPTA ..... Petitioner
Through Mr. Sushil K. Tekriwal, Advocate
with Dr. Mamta Tekriwal, Advocate.
versus
INCOME TAX OFFICER ..... Respondent
Through Mr. Ajit Sharma, Advocate.
68
+ W.P.(C) 3628/2022 & CM APPL. 10749/2022
SANDEEP JAIN ..... Petitioner
Through Mr.Arnav Kumar, Mr. Rajat Mittal,
Mr. Suprateek Neogi and Mr. Harshil
Manchanda, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 22 (2), DELHI & ANR. ..... Respondents
Through Mr. Sunil Kumar Agarwal, Sr. SC
with Mr. Tushar Gupta, Jr.SC,
Mr.Samarth Chaudhari, Advs.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 23 of 62
69
+ W.P.(C) 3630/2022 & CM APPL. 10759/2022
SANDEEP JAIN ..... Petitioner
Through Mr.Arnav Kumar, Mr. Rajat Mittal,
Mr. Suprateek Neogi and Mr. Harshil
Manchanda, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 22 2 DELHI & ANR. ..... Respondents
Through Mr. Sunil Kumar Agarwal, Sr. SC
with Mr. Tushar Gupta, Jr.SC,
Mr.Samarth Chaudhari, Advs.
70
+ W.P.(C) 3692/2022 & CM APPL.10960/2022
MANSI AGGARWAL ..... Petitioners
Through Mr. Abhishek Garg, Advocate with
Mr. Aayush Kuchhal, Mr. Yash
Gaiha, Advocates
Versus
INCOME TAX OFFICER WARD 62(1) & ANR. ..... Respondents
Through Mr. Sanjay Kumar & Ms. Easha
Kadiyan, Advocates.
71
+ W.P.(C) 3699/2022 & CM APPL.10974/2022
RAKESH KUMAR AGGARWAL ..... Petitioner
Through Mr. P. Roychaudhuri with Mr. Gagan
Gupta, Advocates.
versus
ACIT, CIRCLE - 59(1), DELHI & ANR. ..... Respondents
Through Mr. Ajit Sharma, Sr. SC.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 24 of 62
72
+ W.P.(C) 3708/2022 & CM APPL.11015/2022
PARAG GUPTA (SINCE DECEASED), THROUGH HIS LEGAL
REPRESENTATIVES - SH. PREM CHAND GUPTA ..... Petitioner
Through Mr. Abhishek Garg, Advocate with
Mr. Aayush Kuchhal, Mr. Yash
Gaiha, Advocates
Versus
INCOME TAX OFFICER WARD 62(1) & ANR. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
73
+ W.P.(C) 3758/2022 & CM APPL.11187/2022
SHIV KUMAR GOEL ..... Petitioner
Through Mr. T.M. Shivakumar, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2),
DELHI & ANR. ..... Respondents
Through Mr. Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
74
+ W.P.(C) 3774/2022 & CM APPL.11216/2022
PREM CHAND GUPTA ..... Petitioner
Through Mr. Abhishek Garg, Mr. Aayush
Kuchhal and Mr. Yash Gaiha, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 58(1),
DELHI & ANR. ..... Respondents
Through Mr. Abhishek Maratha, Sr. SC with
Mr. Pratyaksh Gupta, Jr. SC.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 25 of 62
75
+ W.P.(C) 3780/2022 & CM APPL.11228/2022
SHIV KUMAR GOEL ..... Petitioner
Through Mr. T.M. Shivakumar, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2),
DELHI & ANR. ..... Respondents
Through Mr. Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
76
+ W.P.(C) 3804/2022 & CM APPL.11281/2022
SHANTI LAL PORWAL ..... Petitioner
Through Mr. Nitin Gulati, Adv.
versus
ASSISTANT COMMISIONER OF INCOME TAX CIRCLE 59(1),
DELHI & ANR. ..... Respondents
Through Ms. Vibhooti Malhotra, Sr. SC with
Mr. Shailendra Singh, Jr. SC and
Mr.Udit Sharma, Adv.
77
+ W.P.(C) 3808/2022 & CM APPL.11288/2022
SHIV KUMAR GOEL ..... Petitioner
Through Mr. T.M. Shivakumar, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2),
DELHI & ANR. ..... Respondents
Through Mr. Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
78
+ W.P.(C) 3817/2022 & CM APPL.11311/2022
INDRA PORWAL ..... Petitioner
Through Mr. Nitin Gulati, Adv.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 26 of 62
ASSISTANT COMMISIONER OF INCOME TAX CIRCLE 59(1),
DELHI & ANR. ..... Respondents
Through Ms. Vibhooti Malhotra, Sr. SC with
Mr. Shailendra Singh, Jr. SC and
Mr.Udit Sharma, Adv.
79
+ W.P.(C) 3831/2022 & CM APPL.11371/2022
DAVINDER BAJAJ ..... Petitioner
Through Mr. Ved Kumar Jain and Mr. Richa
Mishra, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 67-1,
DELHI & ORS. ..... Respondents
Through Mr. Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC.
Ms. Archana Gaur, Adv. for UOI.
80
+ W.P.(C) 3876/2022 & CM APPL.11537/2022
DEEPAK CHOUDHARY ..... Petitioner
Through Mr. Nitin Gulati, Advocate
versus
ASSISTANT COMMISIONER OF INCOME
TAX CIRCLE 60(1), DELHI & ANR. ..... Respondents
Through Mr. Vibhooti Malhotra, Sr. Standing
Counsel with Mr. Shailendra Singh,
Mr. Udit Sharma, Advocates.
81
+ W.P.(C) 3942/2022 with CM APPL. 11747/2022
UMA GOEL ..... Petitioner
Through Mr. T.M. Shivakumar, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX
CIRCLE 22(2), DELHI & ANR. ..... Respondents
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 27 of 62
Through Mr. Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
82
+ W.P.(C) 3951/2022 with CM APPL. 11773/2022
UMA GOEL ..... Petitioner
Through Mr. T.M. Shivkumar, Adv.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2),
DELHI & ANR. ..... Respondents
Through Mr. Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
83
+ W.P.(C) 4020/2022 & C.M.APPL.12027/2022
SAHIL HOME LOOMTEX PRIVATE LIMITED ..... Petitioner
Through Mr. Sunil Kumar Mukhi and
Mr. Anshul Mittal, Advs.
versus
ITO, WARD-22(1) DELHI & ANR. ..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
84
+ W.P.(C) 4045/2022
ANIL KUMAR ..... Petitioner
Through Mr. Dinesh Mohan Sinha, Advocate.
versus
INCOME TAX OFFICER AND ANR. ..... Respondents
Through Mr. Ajit Sharma, Advocate
85
+ W.P.(C) 4174/2022
MEGHA JAIN ..... Petitioner
Through Mr. Dinesh Mohan Sinha, Advocate.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 28 of 62
versus
INCOME TAX OFFICER & ANR. ..... Respondents
Through Mr. Ajit Sharma, Advocate.
86
+ W.P.(C) 4177/2022, C.M.APPLs.12521-22/2022
SHYAMPREM ESTATE PRIVATE LIMITED (FORMERLY
KNOWN AS SPIL FINANCIAL SERVICES PVT. LTD.)
..... Petitioner
Through Mr. Nitin Gulati, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME
TAX CIRCLE 22(2), DELHI & ANR. ..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
Ms. Archana Gaur, Adv. for UOI.
87
+ W.P.(C) 4187/2022 & CM APPL. 12540/2022
SHANKER LAL SINGHANIA ..... Petitioner
Through Mr. Kapil Goel with Mr. Sandeep
Goel, Advocates.
versus
ASSISTANT COMMISSIONER OF
INCOME TAX CIRCLE 59 (1) DELHI AND ORS ..... Respondents
Through Mr. Ajit Sharma, Advocate
88
+ W.P.(C) 4260/2022 & CM APPL. 12668/2022
VEEKAY GENERAL INDUSTRIES ..... Petitioner
Through Mr. Piyush Kaushik, Advocate.
Versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 29 of 62
PRINCIPAL COMMISSIONER OF INCOME TAX -20, NEW
DELHI & ANR. ..... Respondents
Through Mr. Abhishek Maratha, Advocate.
89
+ W.P.(C) 4266/2022
N M INDUSTRIES LIMITED ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. C. S. Anand, Mr. S.K.
Gambhir and Mr. Sumit Lalchandani
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX,
CENTRAL CIRCLE 5, DELHI & ANR. ..... Respondents
Through Mr.Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
90
+ W.P.(C) 4348/2022 & CM APPLs.12995-96/2022
M/S PCG FINVEST LIMITED- FORMERLY KNOWN AS
SUBHRA FINVEST INDIA LIMITED ..... Petitioner
Through Mr. Ved Jain, Ms. Richa Mishra,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22-2,
DELHI & ORS. ..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
Mr. Rajkumar Yadav, Advs. for UOI.
91
+ W.P.(C) 4408/2022 & CM APPLs.13142-43/2022
BRIJ BHUSHAN GUPTA ...... Petitioner
Through Mr.Sanat Kapoor, Ms.Ananya Kapoor
and Mr. Tarun Chanana, Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 30 of 62
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 59-1,
DELHI & ANR. ..... Respondents
Through Ms. Vibhooti Malhotra, Sr. Standing
Counsel with Mr. Shailendera Singh
and Mr. Udit Sharma, Advs.
92
+ W.P.(C) 4459/2022 & CM APPLs.13299-13300/2022
BRIJ BHUSHAN GUPTA ..... Petitioner
Through Mr.Sanat Kapoor, Ms.Ananya Kapoor
and Mr. Tarun Chanana, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 59-1,
DELHI & ANR. ..... Respondents
Through Ms. Vibhooti Malhotra, Sr. Standing
Counsel with Mr. Shailendera Singh
and Mr. Udit Sharma, Advs.
93
+ W.P.(C) 4507/2022 & CM APPLs.13487-88/2022
PAWAN CHAUDHARY ..... Petitioner
Through Mr. Venketesh Chaurasia and
Ms. Rano Jain, Advs.
versus
ITO, WARD 35(5), DELHI & ANR. ..... Respondents
Through Mr. Sanjay Kumar with
Ms. Easha Kadian, Advocates.
95
+ W.P.(C) 4567/2022 & C.M.Nos.13706-13707/2022
BHUSHAN LAL PANDITA ..... Petitioner
Through Mr. Jaspal Singh Sethi with
Mr.Gaurav Jain, Advocates.
versus
INCOME TAX OFFICER WARD 67(1) NEW DELHI
..... Respondent
Through Mr.Sunil Kumar Agarwal, standing
counsel
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 31 of 62
96
+ W.P.(C) 4584/2022 & C.M.Nos.13747/2022, 13824/2022
LALA SHER SINGH MEMORIAL JEEVAN VIGYAN TRUST
SOCIETY ..... Petitioner
Through Mr.Mudit Bansal and Mr. Ramesh
Kumar Jain, Advocates.
versus
THE DCIT CIRCLE EXEMPT 1 (1) DELHI ..... Respondent
Through Mr.Abhishek Maratha, standing
counsel.
97
+ W.P.(C) 4692/2022 & C.M.Nos.14047-14048/2022
LOTUS HERBALS PVT LTD ..... Petitioner
Through Mr. Rohit Jain with Mr. Aniket D.
Aggarwal, and Mr.Abhisek Singhvi,
Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Vipul Agrawal and Mr.Parth Senwal,
Advocates.
98
+ W.P.(C) 4695/2022, CM APPL. 14053/2022, CM APPL.
14263/2022
BRIJ BHUSHAN GUPTA ..... Petitioner
Through Mr.Sanat Kapoor, Ms.Ananya Kapoor
and Mr. Tarun Chanana, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 59-1,
DELHI & ANR. ..... Respondents
Through Ms. Vibhooti Malhotra, Sr. Standing
Counsel for Revenue with
Mr.Shailendra Singh, Jr Standing
Counsel & Mr.Udit Sharma, Adv. for
respondent No.1.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 32 of 62
99
+ W.P.(C) 4697/2022, CM APPL. 14061/2022
MOHIT BAJAJ ..... Petitioner
Through Mr. Kushank Sindhu, Ms. Ghazal
Ghai, Mr. Anmol Singh and
Mr. Aditya Sain, Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through Mr. Mohit Sharma, Sr. Panel counsel
for UOI
Mr. Abhishek Maratha, Advocate for
Revenue.
100
+ W.P.(C) 4737/2022, CM APPL. 14170/2022, CM APPL.
14180/2022
KARAN VIR SINGH ..... Petitioner
Through Mr. Dhruv Agrawal, Sr. Advocate
with Mr. Nishit Agrawal, Mr. Shrey
Kapoor and Mr. Harsh Mishra,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Ajit Sharma, Advocate.
101
+ W.P.(C) 4777/2022, C.M.APPL.14308/2022
VINAY KUMAR DHINGRA ..... Petitioner
Through Mr.Mudit Bansal and Mr. Ramesh
Kumar Jain, Advocates.
versus
INCOME TAX OFFICER WARD 63 (1), DELHI ..... Respondent
Through Mr. Sanjay Kumar, Advocate.
102
+ W.P.(C) 4791/2022, C.M.APPL.14335/2022
AJANTA POLYMERS PRIVATE LIMITED ..... Petitioner
Through Mr. Gaurav Jain with Ms. Akshita
Goyal and Mr. Shubham Gupta,
Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 33 of 62
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)
DELHI AND ANR ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Vipul Agrawal and Mr.Parth Senwal,
Advocates
103
+ W.P.(C) 4798/2022
ASHISH JAIN ..... Petitioner
Through Mr. Dinesh Mohan Sinha, Advocate.
versus
INCOME TAX OFFICER AND ANR ..... Respondents
Through Mr. Ajit Sharma, Advocate.
104
+ W.P.(C) 4801/2022
RAJIV GUPTA HUF ..... Petitioner
Through Mr.Ajay Wadhwa, Ms. Snehil Jha &
Ms. Maulshree Aggarwal, Advs.
versus
INCOME TAX OFFICER WARD 54 1 & ORS. ..... Respondents
Through Mr. Kunal Sharma, Advocate.
105
+ W.P.(C) 4808/2022, C.M.APPL.14372/2022
MR. NEERAJ AGGARWAL ..... Petitioner
Through Mr. S. Krishnan, Advocate.
versus
THE ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Ms. Vibhooti Malhotra, Sr. Standing
Counsel with Mr.Shailendra Singh, &
Mr.Udit Sharma, Advs.
106
+ W.P.(C) 4818/2022, C.M.APPLs.14395-96/2022
VINOD KUMAR GUPTA HUF ..... Petitioner
Through Mr. Ved Kumar Jain with Ms. Richa
Mishra, Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 34 of 62
Versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 43-1
& ORS. ..... Respondents
Through Mr.Puneet Rai with Ms.Adeeba
Mujahid and Mr. Karan Pandey,
Advocates.
107
+ W.P.(C) 4809/2022, C.M.APPL.14376-77/2022
SUNSAT FOODS PRIVATE LIMITED ..... Petitioner
Through Ms.Ananya Kapoor and Mr.Tarun
Chanana, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE 22(2),
DELHI AND ANR. ..... Respondents
Through: Mr.Sunil Kumar Agarwal, Advocate.
108
+ W.P.(C) 4811/2022, C.M.APPL.14380/2022
M/S. CIGMA EVENTS P LTD ..... Petitioner
Through Mr. S. Krishnan, Advocate.
versus
INCOME TAX OFFICER & ANR. ..... Respondents
Through Mr. Kunal Sharma, Advocate.
109
+ W.P.(C) 4879/2022, C.M.APPL.14616/2022
BC EXPORTS ..... Petitioner
Through Dr.Rakesh Gupta, Mr.Somil Agarwal
& Mr.Anshul Mittal, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
58(1),DELHI & ANR. ..... Respondent
Through Ms. Vibhooti Malhotra, Advocate
with Mr. Shailendra Singh and Mr.
Udit Sharma, Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 35 of 62
110
+ W.P.(C) 4892/2022, C.M.APPL.14640/2022
NITIN SAXENA ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. Tarun Chanana and
Mr. Sumit Lalchandani Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 49-1
& ANR. ..... Respondents
Through Mr. Abhishek Maratha, Advocate.
111
+ W.P.(C) 4919/2022 & C.M.APPL.14682/2022, 17829/2022 and
26875/2022
CLASSIC FINCAP PRIVATE LIMITED ..... Petitioner
Through Ms. Prem Lata Bansal, Sr. Advocate
with Mr. Divyanshu Aggarwal,
Mr. Paras Chaudhary Advocates.
versus
INCOME TAX OFFICER & ANR. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv. for respondent No.1.
Ms. Saroj Bidawat, Advocate for
UOI.
112
+ W.P.(C) 4924/2022 & C.M.APPL.14688/2022
JAGMOHAN GARG (ERSTWHILE DIRECTOR OF COMPETENT
REAL ESTATE DEVELOPERS PVT. LTD.) ..... Petitioner
Through Mr. Vishal Gera and Ms.Smriti
Sahay, Advocates.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 36 of 62
UNION OF INDIA & ORS. ..... Respondents
Through Ms. Saroj Bidawal, Advocate for
UOI.
Mr. Zoheb Hossain, Advocate with
Mr. Vipul Agrawal and Mr. Parth
Senwal, Advocates.
113
+ W.P.(C) 4946/2022, C.M.APPL.14724/2022
KARNIK RAJAT ..... Petitioner
Through Mr. Rohit Jain with Mr. Aniket D.
Aggarwal, and Mr.Abhisek Singhvi,
Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr. Ajit Sharma, Advocate.
114
+ W.P.(C) 4956/2022, C.M.APPL.14735/2022
VINOD KUMAR GUPTA HUF ..... Petitioner
Through Mr. Ved Jain and Ms. Richa Mishra,
Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 43-1
& ORS. ..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
115
+ W.P.(C) 5018/2022 & C.M.APPL.14953/2022
BALDEV KRISHNA SHARMA ..... Petitioner
Through Ms. Smriti Sahay, Mr. Alok Kumar
and Mr. M. Goswami, Advocates.
Versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 37 of 62
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Krishna Kumar Sharma, Sr. Panel
Counsel with Ms. Rubina Arora and
Mr. Pradeep Tiwari, Advocates for R-
1/UOI.
Mr. Sunil Kumar Agarwal, Sr.
Standing counsel with Mr. Tushar
Gupta and Mr.Samarth Chaudhari,
Advocates.
116
+ W.P.(C) 5024/2022, C.M.APPL.14974/2022
UMA SHANKER ..... Petitioner
Through Mr. Piyush Kaushik, Advocate
versus
PRINCIPAL COMMISSIONER OF INCOME TAX -20 NEW
DELHI & ANR. ..... Respondents
Through Mr. Ajit Sharma, Advocate.
117
+ W.P.(C) 5027/2022, C.M.APPL.14976/2022
RENU MITTAL ..... Petitioner
Through Ms. Rashmi Chopra and Ms. Vatsala
C. Chaturvedi and Ms.Sonali Batra,
Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 58(1)
DELHI AND ANR. ..... Respondents
Through Ms. Vibhooti Malhotra, Sr. Standing
Counsel for Revenue with
Mr.Shailendra Singh, Jr Standing
Counsel & Mr.Udit Sharma, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 38 of 62
118
+ W.P.(C) 5064/2022, C.M.APPL.15046/2022
NITIN SAXENA ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. Tarun Chanana and Mr.
Sumit Lalchandani Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 49-1
& ANR. ..... Respondents
Through Mr. Abhishek Maratha, Advocate.
119
+ W.P.(C) 5119/2022 & CM APPL.15178/2022
SUN PARKS PRIVATE LIMITED ..... Petitioner
Through Mr. Saurabh Dev Karan Singh and
Ms. Kanika Jain, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE (22)
2, DELHI ..... Respondent
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
120
+ W.P.(C) 5138/2022 & CM APPL.15285/2022
SANDEEP SETHI ..... Petitioner
Through Mr. Bhuvnesh Satija and Mr. Mohit
Prasad, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX
CIRCLE 28(1), DELHI AND ANR. ..... Respondents
Through Mr. Ajit Sharma, Advocate.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 39 of 62
121
+ W.P.(C) 5143/2022, CM APPL. 15293/2022
SMT. NAVNEET KAUR KOCHHAR ..... Petitioner
Through Mr.Rajeev Sharma & Mr.Aditya
Sharma with Mr. Shubham Bhardwaj,
Advs.
versus
INCOME TAX DEPARTMENT OFFICE OF THE INCOME TAX
OFFICER WARD 54(1) DELHI & ANR. ..... Respondents
Through Mr. Zoheb Hossain, Advocate.
122
+ W.P.(C) 5145/2022, CM APPL. 15297/2022, CM APPL.17326-
27/2022
APOLLO INTERNATIONAL LIMITED ..... Petitioner
Through Mr. Manoj K. Giri, Advcoate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 -1
DELHI AND ORS ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
123
+ W.P.(C) 5155/2022 & CM APPL. 15321/2022, CM
APPL.15322/2022
SRKK ASSOCIATES PRIVATE LIMITED ..... Petitioner
Through Mr. Ved Jain, Ms. Richa
Mishra, Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 40 of 62
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 22-2,
DELHI & ORS. .... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
Mr.N.K.Aggarwal, Advocate for
UOI.
124
+ W.P.(C) 5157/2022, CM APPL. 15324/2022
DEEPAK GUPTA ..... Petitioner
Through Mr. Sharad Agarwal and Ms.Monika
Ghai, Advocates.
versus
INCOME TAX OFFICER CIRCLE 59 (8), DELHI AND ORS.
..... Respondents
Through Ms. Vibhooti Malhotra, Advocate.
125
+ W.P.(C) 5170/2022, CM APPL. 15348/2022
MANISH KAPOOR ..... Petitioner
Through Mr. Manuj Sabharwal, Advocates.
versus
INCOME-TAX OFFICER, WARD 63(1) & ORS. ..... Respondents
Through Mr. Sanjay Kumar, Advocate.
126
+ W.P.(C) 5178/2022, CM APPL. 15360/2022
NAVNEET KAUR KOCHHAR ..... Petitioner
Through Mr.Rajeev Sharma & Mr.Aditya
Sharma with Mr. Shubham Bhardwaj,
Advs.
versus
INCOME TAX DEPARTMENT OFFICE OF THE INCOME TAX
OFFICER WARD 54(1) DELHI & ANR. ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Vipul Agrawal and Mr.Parth Senwal,
Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 41 of 62
127
+ W.P.(C) 5179/2022 & CM APPL.15365/2022
M/S CARISSA INVESTMENT PVT. LTD. ..... Petitioner
Through Mr.Bhavnesh Saini, Mr. Neeraj Saini
and Mr. Karan Chawla, Advocates.
versus
THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4(2)
DELHI & ANR. ..... Respondents
Through Mr.Sanjay Kumar, senior standing
counsel for the Revenue.
128
+ W.P.(C) 5191/2022 & CM APPL.15412-13/2022
MD OVERSEAS PRIVATE LIMITED ..... Petitioner
Through Mr. Ved Jain, Ms. Richa Mishra,
Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE 14, DELHI & ORS. ..... Respondents
Through Mr.Sanjay Kumar, Advcoate.
Mr. Ruchir Mishra and Mr. Mukesh
Kr. Tiwari, Advocates for UOI.
129
+ W.P.(C) 5209/2022, CM APPL. 15459/2022
SATISH BANSAL ..... Petitioner
Through Mr. Ved Jain, Ms. Richa Mishra,
Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 16-1,
DELHI & ORS. ..... Respondents
Through Mr. Abhishek Maratha, Advocate for
respondent No.1.
Mr. Om Prakash with
Mr. Ghanshaym Singh, Mr. Devvrat
Yadav, Advocates for respondent
No.4.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 42 of 62
130
+ W.P.(C) 5233/2022, CM APPL. 15640/2022
M/S. SHRI NIWAS PULSES (P) LTD ..... Petitioner
Through Mr. S. Krishnan, , Advocate.
versus
INCOME TAX OFFICER & ORS. ..... Respondents
Through Mr. Sanjay Kumar and Ms.Easha
Kadian, Advocates.
131
+ W.P.(C) 5246/2022, CM APPL. 15670/2022 and 19038/2022
RAM KALI ..... Petitioner
Through Ms. Divya and Mr.Ruchesh Sinha,
Advocates.
versus
ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE
43(1), DELHI & ANR. ..... Respondents
Through Mr. Sanjay Kumar and Ms.Easha
Kadian, Advocates.
132
+ W.P.(C) 5247/2022, CM APPL. 15675/2022 & 19025/2022
RENU MITTAL ..... Petitioner
Through Ms. Divya and Mr.Ruchesh Sinha,
Advocates.
versus
ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE
43(1), DELHI & ANR. ..... Respondents
Through Mr. Sanjay Kumar and Ms.Easha
Kadian, Advocates.
133
+ W.P.(C) 5262/2022, CM APPL. 15716/2022 , 17894-95/2022
STRATEGIC DEVELOPERS (P) LTD. ..... Petitioner
Through Mr. Gautam Jain and Mr.Piysuh
Kumar Kamal, Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 43 of 62
versus
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 22(2)
DELHI & ANR. ..... Respondents
Through Mr. Sunil Agarwal, Mr. Tushar Gupta
and Mr.Samarth Chaudhari,
Advocates.
134
+ W.P.(C) 5263/2022, CM APPL. 15720/2022
SHRI. ANUP KUMAR HUF ..... Petitioner
Through Mr. S. Krishnan and Mr. Rakesh
Kumar, Advocates.
versus
THE ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
Through Mr. Abhishek Maratha, Advocate.
135
+ W.P.(C) 5265/2022, CM APPL. 15724/2022
SHRI. ANOOP KUMAR CHHAWCHHARIA ..... Petitioner
Through Mr. S. Krishnan and Mr. Rakesh
Kumar, Advocates.
versus
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -
58 (1), DELHI AND ORS. ..... Respondents
Through Ms. Vibhooti Malhtora, Advocate.
136
+ W.P.(C) 5273/2022, CM APPL. 15742/2022
RAMESH CHANDER KALRA ..... Petitioner
Through Mr. Ved Jain, Ms. Richa Mishra,
Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 44 of 62
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
CIRCLE-27, DELHI & ORS. ..... Respondents
Through Mr. Abhishek Maratha, Advocate.
Mr. Gigic George and Mr.Dheeraj
Singh, Advocates for R-4/UOI
137
+ W.P.(C) 5277/2022, CM APPL. 15749/2022
POPULATION SERVICES INTERNATIONAL ..... Petitioner
Through Mr. Aditya Vohra and Mr. Udit
Naresh, Advocates.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
Through Ms. Vibhooti Malhtora, Advocate.
138
+ W.P.(C) 5281/2022, CM APPL. 15756/2022
AJAY JAIN ..... Petitioner
Through Mr. Ved Jain, Ms. Richa Mishra,
Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-59-1,
DELHI & ORS. ..... Respondents
Through Mr. Ajit Sharma, Mr. L. S. Hasan,
Advocates.
Mr. Ayush Kaushik, Advocates for
UOI.
139
+ W.P.(C) 5289/2022, CM APPL. 15773/2022
NISHA GOEL ..... Petitioner
Through Mr. Kanishk Agarwal, Ms.Nidhi
Bhuwania and Ms. Dhriti Gupta,
Advocates.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 45 of 62
INCOME TAX OFFICER, WARD 54(1), DELHI AND ANR
..... Respondents
Through Mr. Kunal Sharma, Advocate.
140
+ W.P.(C) 5297/2022, CM APPL. 15800/2022, 17858/2022
KUBER PLANTERS LIMITED ..... Petitioner
Through: Mr.Samarth Chowdhary, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through
141
+ W.P.(C) 5299/2022, CM APPL. 15801/2022
VISHWANATH GUPTA ..... Petitioner
Through Mr. Ved Jain, Ms. Richa Mishra,
Advs.
versus
INCOME TAX OFFICER, WARD 60(5), DELHI & ORS.
..... Respondents
Through Mr. Ajit Sharma, Mr. L. S. Hasan,
Advocates
Mr. Ved Prakash Tripathi, Advocate
for respondent No.5.
142
+ W.P.(C) 5300/2022, CM APPL. 15805/2022 & CM APPL.
19134/2022
NARESH KUMAR (HUF) ..... Petitioner
Through Ms. Divya and Mr.Ruchesh Sinha,
Advocates.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 46 of 62
ASSISSTANT COMMISSIONER OF INCOME TAX CIRCLE
43(1), DELHI & ANR. ..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
143
+ W.P.(C) 5305/2022, CM APPL. 15813/2022
AMBICA STEELS LIMITED ..... Petitioner
Through Mr.Sanat Kapoor, Ms.Ananya Kapoor
and Mr. Tarun Chanana, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1-1
& ANR. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
144
+ W.P.(C) 5307/2022, CM APPL. 15819/2022
AMBICA STEELS LIMITED ..... Petitioner
Through Mr.Sanat Kapoor, Ms.Ananya Kapoor
and Mr. Tarun Chanana, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)
DELHI & ANR. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
145
+ W.P.(C) 5308/2022, CM APPL. 15821/2022
MS.PRITIE THAPAR ..... Petitioner
Through Mr. Bhuvnesh Satija and Mr. Mohit
Prasad, Advocates.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 47 of 62
ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
..... Respondent
Through Mr. Ajit Sharma, Mr. L. S. Hasan,
Advocates.
146
+ W.P.(C) 5312/2022, CM APPL. 15825/2022
SHANTI DEVI CHARITABLE TRUST ..... Petitioner
Through Ms. Rano Jain and Mr. Venketesh
Chaurasai, Advocate.
versus
ITO, WARD EXEMP 2(1), DELHI & ANR. ..... Respondents
Through Mr. Venketesh Chaurasaia and Ms.
Rano Jain, Advocates.
147
+ W.P.(C) 5316/2022 and CM APPL. Nos. 15843/2022, 17827/2022
KUBER PLANTERS LIMITED ..... Petitioner
Through Mr. Aditya Vohra and Mr. Udit
Naresh, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Ms. Vibhooti Malhotra, Advocate.
148
+ W.P.(C) 5319/2022, CM APPL. 15836/2022
POPULATION SERVICES INTERNATIONAL ..... Petitioner
Through Mr. Aditya Vohra and Mr. Udit
Naresh, Advocates.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 48 of 62
DEPUTY COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
Through Ms. Vibhooti Malhotra, Advocate.
149
+ W.P.(C) 5345/2022, C.M.APPL.15998-99/2022
AMBICA STEELS LIMITED .... Petitioner
Through Ms.Ananya Kapoor.
versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1-1 &
ANR. .... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
150
+ W.P.(C) 5407/2022, C.M.APPL.16182-83/2022
ANIL KUMAR ..... Petitioner
Through Mr. Ms.Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh, Mr. Anant
Mann, Mr. Aditya Bali, Ms. Shwetha
Prabhakar and Mr.Himanshu
Aggarwal, Advocates.
versus
INCOME TAX OFFICER WARD 54(1) DELHI AND ANR.
..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
151
+ W.P.(C) 5408/2022 & C.M.APPL.16184-85/2022
CADENCE REAL ESTATES PRIVATE LIMITED ..... Petitioner
Through Mr. Ms.Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh, Mr. Anant
Mann, Mr. Aditya Bali, Ms. Shwetha
Prabhakar and Mr.Himanshu
Aggarwal, Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 49 of 62
versus
INCOME TAX DEPARTMENT AND ANR.
..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Vipul Agrawal and Mr.Parth Senwal,
Advocates.
152
+ W.P.(C) 6401/2022 and CM APPL. 19382/2022
ANKIT GAUR ..... Petitioner
Through: Mr. Yogesh Jagia and Mr.Risabh
Nangia, Advs.
versus
INCOME TAX OFFICER WARD 60(5) NEW DELHI & ORS.
..... Respondents
Through: Mr. Ajit Sharma, Adv.
153
+ W.P.(C) 13764/2021
ATHEROL BUILDERS AND DEVELOPERS PRIVATE LIMITED
..... Petitioner
Through Mr. Ms.Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh, Mr. Anant
Mann, Mr. Aditya Bali, Ms. Shwetha
Prabhakar and Mr.Himanshu
Aggarwal, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr. Zoheb Hossain with Mr. Vipul
Agrawal and Mr. Parth Semwal,
Advocates
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 50 of 62
154
+ W.P.(C) 7944/2022 & CM APPL.24194/2022
BIRD WORLDWIDE FLIGHT
SERVICES INDIA PVT LIMTED ..... Petitioner
Through: Mr. Mayank Nagi, Advocate
versus
DEPUTY COMMISSIONER OF INCOME TAX
CIRCLE 4(2) DELHI & ORS. ..... Respondents
Through Ms. Vibhooti Malhotra, Sr. Standing
Counsel for Revenue with
Mr.Shailendra Singh, Jr Standing
Counsel & Mr.Udit Sharma, Adv. for
respondent No.1.
155
+ W.P.(C) 7900/2021 & CM APPL.24560/2022
REKHA GUPTA ..... Petitioner
Through: Mr. Ishan Garg, Advocate
versus
THE INCOME TAX OFFICER & ORS. ..... Respondents
Through Ms. Vibhooti Malhotra, Sr. Standing
Counsel for Revenue with
Mr.Shailendra Singh, Jr Standing
Counsel & Mr.Udit Sharma, Adv. for
respondent No.1.
156
+ W.P.(C) 8994/2021
SHARAD GARG ..... Petitioner
Through Mr.Venketesh Chaurasia and Ms.
Rano Jain,Advs.
versus
ITO, WARD 63(1), DELHI & ANR. ..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with Mr.
Vipul Agrawal and Mr.Parth Senwal,
Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 51 of 62
157
+ W.P.(C) 9427/2021
UJJWAL ARORA ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. C. S. Anand, Mr. S.K.
Gambhir and Mr. Sumit Lalchandani
Advs.
Versus
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 59-1
DELHI ..... Respondent
Through Ms.Vibhooti Malhotra, Sr.SC. with
Mr. Shaliendra Singh and Mr. Udit
Sharma, Advocates.
158
+ W.P.(C) 9659/2021
PANKAJ VERMA ..... Petitioner
Through Mr. Ved Jain, Advocate with
Ms. Richa Mishra, Advocate.
versus
INCOME TAX OFFICER, WARD 69-1 & ORS. ..... Respondents
Through: Mr. Sunil Agarwal, Sr. Standing
Counsel with Mr. Tushar Gupta, Jr.
Standing Counsel for respondent
No.1.
Mr. Satya Ranjan Swain, Sr. Panel
Counsel with Mr.Kautilya Birat,
Advocate for R-4.
159
+ W.P.(C) 11010/2021 & CM 33944/2021
ATS TOWNSHIP PVT. LTD. ..... Petitioner
Through Mr.Harshit Batra, Mr.Ritesh Bajaj,
Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 52 of 62
DEPUTY COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
Through Mr.Kunal Sharma, Sr. SC.
160
+ W.P.(C) 12926/2021& CMs 40710-11/2021
SHIV KUMAR GUPTA ..... Petitioner
Through Mr.Salil Kapoor, Mr.S.K.Gambhir,
Mr.S.C.Anand, Mr.Tarun Chanana,
Advs.
versus
INCOME TAX OFFICER, WARD 58-7 & ANR. ..... Respondents
Through Mr.Ajit Sharma, Sr. SC.
161
+ W.P.(C) 13021/2021 & CMs 41064-65/2021
AVNI NATH ..... Petitioner
Through Mr. Sunil Kumar Mukhi and
Mr. Anshul Mittal, Advs.
versus
INCOME TAX OFFICER WARD 54(1), NEW DELHI
..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
162
+ W.P.(C) 13384/2021 & CM APPLs.42168-169/2021
ABHISHEK ARORA ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. C. S. Anand, Mr. S.K.
Gambhir and Mr. Sumit Lalchandani
Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 53 of 62
ASSISTANCE COMMISSIONER OF INCOME TAX, WARD 59-1,
DELHI & ANR. ..... Respondents
Through Mr.Ajit Sharma, Sr. Standing counsel.
163
+ W.P.(C) 13746/2021 & CM APPL.43420/2021
ALANA BUILDERS AND DEVELOPERS PRIVATE LIMITED
..... Petitioner
Through Mr. Ms.Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh, Mr. Anant
Mann, Mr. Aditya Bali, Ms. Shwetha
Prabhakar and Mr.Himanshu
Aggarwal, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
164
+ W.P.(C) 13748/2021 & CM APPL.43424/2021
ARLIE BUILDERS AND DEVELOPERS PRIVATE LIMITED
..... Petitioner
Through Mr. Ms.Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh, Mr. Anant
Mann, Mr. Aditya Bali, Ms. Shwetha
Prabhakar and Mr.Himanshu
Aggarwal, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 54 of 62
165
+ W.P.(C) 13754/2021 & CM APPL.43436/2021
SAGARDUTT BUILDERS AND DEVELOPERS PRIVATE
LIMITED ..... Petitioner
Through Mr. Ms.Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh, Mr. Anant
Mann, Mr. Aditya Bali, Ms. Shwetha
Prabhakar and Mr.Himanshu
Aggarwal, Advocates.
versus
INCOME TAX OFFICER & ANR. ..... Respondents
Through Mr.Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
166
+ W.P.(C) 13757/2021 & CM APPL.43442/2021
ATHEROL BUILDERS AND DEVELOPERS PRIVATE LIMITED
..... Petitioner
Through Mr. Ms.Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh, Mr. Anant
Mann, Mr. Aditya Bali, Ms. Shwetha
Prabhakar and Mr.Himanshu
Aggarwal, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr.Zoheb Hossain, Sr. SC with
Mr.Vipul Agrawal, Mr.Parth Semwal,
Jr.SC
167
+ W.P.(C) 13760/2021 & CM APPL.43449/2021
SHIKHI ESTATES PRIVATE LIMITED ..... Petitioner
Through Mr. Ms.Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh, Mr. Anant
Mann, Mr. Aditya Bali, Ms. Shwetha
Prabhakar and Mr.Himanshu
Aggarwal, Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 55 of 62
versus
INCOME TAX OFFICER & ANR. ..... Respondents
Through Mr.Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
168
+ W.P.(C) 13814/2021& CM APPL. 43599/2021
RSND PROJECTS PRIVATE LIMITED ..... Petitioner
Through Mr. T.M. Shivakumar, Adv.
versus
INCOME TAX OFFICER WARD 20(3) & ANR. ..... Respondents
Through Mr.Sunil Agarwal, Sr. SC, Mr.Tushar
Gupta, Jr. SC and Mr.Samarth
Chaudhari, Adv.
169
+ W.P.(C) 13815/2021 & CM APPL.43600/2021
ARLIE BUILDERS AND DEVELOPERS PRIVATE LIMITED
..... Petitioner
Through Mr. Ms.Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh, Mr. Anant
Mann, Mr. Aditya Bali, Ms. Shwetha
Prabhakar and Mr.Himanshu
Aggarwal, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr.Sanjay Kumar, Sr. SC, Ms.Easha
Kadiyan, Adv.
170
+ W.P.(C) 13825/2021 & CM APPL. 43626/2021
SHIKHI ESTATES PRIVATE LIMITED ..... Petitioner
Through Mr. Ms.Kavita Jha, Mr. Vaibhav
Kulkarni, Mr. Udit Naresh, Mr. Anant
Mann, Mr. Aditya Bali, Ms. Shwetha
Prabhakar and Mr.Himanshu
Aggarwal, Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 56 of 62
versus
INCOME TAX OFFICER & ANR. ..... Respondents
Through Mr. Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
171
+ W.P.(C) 13888/2021 & CM APPL. 43850/2021
NIDHI GUPTA ..... Petitioner
Through Mr. Apijit Kumar, Sr. Advocate with
Mr.Sandeep Chilana, Mr.Priyojeet
Chatterjee, Mr.Shekhar Sharma, Mr.
Abdullah Tanveer, Ms.Yashodhara
Burmon Roy, Ms.Shambhavi Sinha,
Advs.
versus
PRINCIPAL COMMISSIONER OF INCOME
TAX & ANR. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
172
+ W.P.(C) 13901/2021 & CM APPL. 43877/2021
MINAKSHI AGGARWAL ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. Tarun Chanana and Mr.
Sumit Lalchandani Advs.
versus
INCOME TAX OFFICER, WARD 60-4 & ANR. ..... Respondents
Through Ms.Vibhooti Malhotra, Sr. SC with
Mr.Shaliender Singh, Jr. SC, Mr.Udit
Sharma, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 57 of 62
173
+ W.P.(C) 13907/2021 & CM APPL. 43889/2021
SHIV KUMAR GUPTA -HUF ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. C. S. Anand, Mr. S.K.
Gambhir and Mr. Sumit Lalchandani
Advs.
versus
INCOME TAX OFFICER, WARD 58-7 & ANR. ..... Respondents
Through Mr. Ajit Sharma, Sr. SC with
Mr.Anand Ram Mishra,Adv.
174
+ W.P.(C) 14049/2021 & CM APPL. 44358/2021
DEVI DASS HUF ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. C. S. Anand, Mr. S.K.
Gambhir and Mr. Sumit Lalchandani
Advs.
versus
INCOME TAX OFFICER, WARD 59-8 & ANR. ..... Respondents
Through Mr. Ajit Sharma, Sr. SC.
175
+ W.P.(C) 14053/2021 & CM APPL. 44366/2021
MUKESH ARORA ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. C. S. Anand, Mr. S.K.
Gambhir and Mr. Sumit Lalchandani
Advs.
versus
INCOME TAX OFFICER, CIRCLE 59-1 & ANR. ..... Respondents
Through Ms.Vibhooti Malhotra, Sr. SC with
Mr.Shaliender Singh, Jr. SC, Mr.Udit
Sharma, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 58 of 62
176
+ W.P.(C) 14100/2021 & CM APPL.44486/2021
MUKESH ARORA -HUF ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. C. S. Anand, Mr. S.K.
Gambhir and Mr. Sumit Lalchandani
Advs.
versus
INCOME TAX OFFICER, WARD 59-8 & ANR. ..... Respondents
Through Ms.Vibhooti Malhotra, Sr. SC with
Mr.Shaliender Singh, Jr. SC, Mr.Udit
Sharma, Adv.
177
+ W.P.(C) 14229/2021 & CM APPL.44883/2021
SANJIV MAHESHWARI .....Petitioner
Through Mr.Ashish Middha, Adv.
versus
PR. COMMISSIONER OF INCOME TAX & ANR. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Mr.Zehra Khan, Jr. SC and Mr. Shray
Nargotra, Adv.
178
+ W.P.(C) 14266/2021 & CM APPL.44953/2021
REENA SINGH ..... Petitioner
Through Ms. Divya and Mr.Ruchesh Sinha,
Advs.
versus
ASSISSTANT COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
Ms. Archana Gaur, Adv. for UOI.
Mr.Rishabh Sahu, Central Govt. Sr.
Counsel for R-3.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 59 of 62
179
+ W.P.(C) 14337/2021
SUHARSH ARORA ..... Petitioner
Through Mr. Ved Kumar Jain, Advocate with
Ms. Richa Mishra.
Versus
INCOME TAX OFFICER, WARD 48-1 & ORS. ..... Respondents
Through Mr. Abhishek Maratha, Advocate.
Mr. Sandeep Tyagi, Advocate for
respondent No.4.
180
+ W.P.(C) 14533/2021 & CM APPL.45713/2021
RAVI KUMAR GUPTA ..... Petitioner
Through Mr. Aditya Dewan and Mr. Aditya
Hooda, Advs.
versus
UNION OF INDIA AND ORS ..... Respondents
Through Mr.Puneet Rai, Sr. SC with
Ms.Adeeba Mujahid, Jr. SC with
Mr. Karan Pandey, Advocate.
181
+ W.P.(C) 14610/2021 & CM APPL.46026/2021
SANGITA GARG ..... Petitioner
Through Ms. Vaishali Gupta, Advocate with
Mr. Anubhav Gupta, Advocates.
versus
OFFICE OF INCOME TAX OFFICER, WARD 59(3), DELHI &
ORS. ..... Respondents
Through Mr.Ajit Sharma, Advocate.
Mr.Narendra Kumar Srivastava,
Advocate for R-4.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 60 of 62
182
+ W.P.(C) 14711/2021 & CM APPL.46325/2021
SUSHMA GOEL ..... Petitioner
Through Ms.Vaishali Gupta, Mr.Anubhav
Gupta, Advs.
Versus
OFFICE OF INCOME TAX OFFICER, WARD 59(6), DELHI
& ORS. ..... Respondents
Through Ms.Vibhooti Malhotra, Sr. SC with
Mr.Shaliender Singh, Jr. SC, Mr.Udit
Sharma, Adv. for Revenue.
Mr. Avnish Singh, Adv. for R-4/UOI.
183
+ W.P.(C) 14712/2021 & CM APPL.46327/2021 (for interim relief)
UPENDRA GULATI ..... Petitioner
Through Ms.Vaishali Gupta, Mr.Anubhav
Gupta, Advs.
versus
OFFICE OF ASSISTANT COMMISSIONER OF INCOME
TAX, CIRCLE 28(1), DELHI & ORS. ..... Respondents
Through Mr.Ajit Sharma, Sr. SC with
Mr.Anant Ram Mishra, Adv.
184
+ W.P.(C) 15090/2021 & CM APPL.47574/2021 (for stay)
POOJASMIT INVESTMENTS AND TRADING PRIVATE
LIMITED ..... Petitioner
Through Mr. Salil Kapoor, Ms. Ananya
Kapoor, Mr. C. S. Anand, Mr. S.K.
Gambhir and Mr. Sumit Lalchandani
Advs.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:02.06.2022
19:26:10 W.P.(C) 10/2022 and connected matters Page 61 of 62
Versus
INCOME TAX OFFICER, WARD 20-1 DELHI & ANR.
..... Respondents
Through Mr.Ruchir Bhatia, Sr. SC with
Ms.Mansie Jain, Adv for Revenue.
219
+ W.P.(C) 15074/2021 & CM APPL.47528/2021
SANJAY KUMAR ..... Petitioner
Through Mr.Sagar Rohatgi, Advocate.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Mr.Abhishek Maratha, Sr. SC,
Mr.Pratyaksh Gupta, Jr. SC for
Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 01.06.2022 Learned counsel for the respondents have concluded their arguments. List on 2nd June, 2022 at 2:30 p.m for rejoinder arguments.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J JUNE 1, 2022/j/msh Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:02.06.2022 19:26:10 W.P.(C) 10/2022 and connected matters Page 62 of 62