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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Karnataka - Subsection

Section 68(2)(e) in Karnataka Stamp Act, 1957

(e)[ the manner of holding inquiry under section [45A(2) and (3)] [Inserted by Act 12 of 1975 w.e.f. 1.5.1975]; and