Gujarat High Court
Bopal Gopalak Maldhari Sangh Thro Its ... vs State Of Gujarat Thro Revenue Secretary ... on 23 June, 2015
Author: K.J.Thaker
Bench: K.J.Thaker
C/SCA/2746/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2746 of 2013
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BOPAL GOPALAK MALDHARI SANGH THRO ITS CHAIRMAN /
SECRETARY....Petitioner(s)
Versus
STATE OF GUJARAT THRO REVENUE SECRETARY & 4....Respondent(s)
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Appearance:
MR M T SAIYAD, ADVOCATE for the Petitioner(s) No. 1
MR JK SHAH, AGP for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1 - 5
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CORAM: HONOURABLE MR.JUSTICE K.J.THAKER
Date : 23/06/2015
ORAL ORDER
Rule. Learned AGP waives service of Rule on behalf of the respondent- State.
(K.J.THAKER, J) rakesh/ Page 1 of 1