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Gujarat High Court

Bopal Gopalak Maldhari Sangh Thro Its ... vs State Of Gujarat Thro Revenue Secretary ... on 23 June, 2015

Author: K.J.Thaker

Bench: K.J.Thaker

             C/SCA/2746/2013                                   ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                SPECIAL CIVIL APPLICATION NO. 2746 of 2013

==========================================================
     BOPAL GOPALAK MALDHARI SANGH THRO ITS CHAIRMAN /
                   SECRETARY....Petitioner(s)
                           Versus
 STATE OF GUJARAT THRO REVENUE SECRETARY & 4....Respondent(s)
==========================================================
Appearance:
MR M T SAIYAD, ADVOCATE for the Petitioner(s) No. 1
MR JK SHAH, AGP for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1 - 5
==========================================================

            CORAM: HONOURABLE MR.JUSTICE K.J.THAKER

                                Date : 23/06/2015


                                 ORAL ORDER

Rule. Learned AGP waives service of Rule on behalf of the respondent- State.

(K.J.THAKER, J) rakesh/ Page 1 of 1