Supreme Court - Daily Orders
Sita Ram vs District Magistrate on 9 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.25 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13443/2018
(Arising out of impugned final judgment and order dated 07-02-2018
in SA No. 95/2018 passed by the High Court of Judicature at
Allahabad)
SITA RAM & ANR. Petitioner(s)
VERSUS
DISTRICT MAGISTRATE & ORS. Respondent(s)
(WITH I.R. and IA No.74613/2018-EXEMPTION FROM FILING O.T. )
Date : 09-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s)
Mr. T. Mahipal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing O.T. granted. Issue notice.
In the meanwhile, there shall be a stay of operation of the impugned judgment and order passed by the High Court of Judicature at Allahabad.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.07.09
17:04:47 IST
Reason: