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State of Gujarat - Section

Section 3A in Gujarat Civil Services (Conduct) Rules, 1971

3A. [ Promptness and Courtesy. [Inserted vide GN/GAD No. GS/2005/(8)CDR/112005/U.O.248/Inq.Cell,dated 1-6-2005]

- No Government servant shall
(a)in the performance of his official duties, act in a discourteous manner.
(b)in his official dealings with the public or otherwise adopt dilatory tactics or willfully cause delays in disposal of the work assigned to him.]