Bombay High Court
Jayant Ramchandra Kulkarni vs Ramchandra Bapuji Kulkarni(Since ... on 3 March, 2020
Author: S.S. Jadhav
Bench: S.S. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 782 OF 2019
Jayant Ramchandra Kulkarni ....Appellant
V/S
Ramchandra Bapuji Kulkarni(since Decd. Thr. ....Respondent
Lrs) Smt. Indira R. Kulkarni(dicd) S. R. Kulkarni Adv.Abhijit P.Kulkarni for Appellant Adv.Vinod Songire a/w Adv. Shantav Kalekar i/by Adv.Yogesh P. Morbale for Res. No.2 CORAM : SMT. S.S. JADHAV, J DATE : 3rd March, 2020 P.C. :
At the request of learned advocate for the Appellant No. , Stand over to 24/03/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/03/2020 ::: Downloaded on - 04/03/2020 07:57:52 :::