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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Chattisgarh - Subsection

Section 34(1)(b) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(b)for development for the purpose of the Union or State Government or a Local Authority or a special authority constituted under this Act, or