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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Himachal Pradesh - Subsection

Section 34(2)(d) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(d)the manner in which the order made by the Commissioner under section 12 sanctioning the alienation of properties shall be published;