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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(a) in Arunachal Pradesh Indian Medicine Council Act, 2013

(a)"Board" means "a Board" constituted by the Council under this Act or as may be prescribed by rules from time to time ;