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State of Madhya Pradesh - Section

Section 83 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

83. Election of the Chairman.

- Notwithstanding anything contained in these rules, the provisions of Rules 43 to 83 shall apply for the election of the Chairman of Market Committee.Chapter-X Election of Vice-Chairman