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Bombay High Court

Devkumar Gopaldas Aggarwal And 2 Others vs The Board Of Trustees Of The Port Of ... on 9 January, 2023

Author: S.G. Dige

Bench: G.S. Patel, S.G. Dige

                                                                       4-OSWP-483-2019.DOC




                      Arun



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                    WRIT PETITION NO. 483 OF 2019


                      Devkumar Gopaldas Aggarwal & Ors                        ...Petitioners
                           Versus
                      The Board of Trustees of the Port of Mumbai &         ...Respondents
                      Ors


                      An Advocate, i/b Dalal & Co, for the Petitioners.
                      Mr Roop Basu, i/b Law Point, for Respondents Nos. 1 and 2.
                      Mr p Ranjan, i/b Halai & Co, for Respondent No. 3.


                                           CORAM         G.S. Patel &
                                                         S.G. Dige, JJ.

DATED: 9th January 2023 PC:-

1. This matter pertains to the assignment of a learned Single ARUN RAMCHNDRA Judge. Place the matter before the appropriate Bench.

SANKPAL Digitally signed by ARUN RAMCHNDRA SANKPAL Date: 2023.01.09 16:56:42 +0530 (S. G. Dige, J) (G. S. Patel, J) Page 1 of 1 9th January 2023