Bombay High Court
Devkumar Gopaldas Aggarwal And 2 Others vs The Board Of Trustees Of The Port Of ... on 9 January, 2023
Author: S.G. Dige
Bench: G.S. Patel, S.G. Dige
4-OSWP-483-2019.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 483 OF 2019
Devkumar Gopaldas Aggarwal & Ors ...Petitioners
Versus
The Board of Trustees of the Port of Mumbai & ...Respondents
Ors
An Advocate, i/b Dalal & Co, for the Petitioners.
Mr Roop Basu, i/b Law Point, for Respondents Nos. 1 and 2.
Mr p Ranjan, i/b Halai & Co, for Respondent No. 3.
CORAM G.S. Patel &
S.G. Dige, JJ.
DATED: 9th January 2023 PC:-
1. This matter pertains to the assignment of a learned Single ARUN RAMCHNDRA Judge. Place the matter before the appropriate Bench.
SANKPAL Digitally signed by ARUN RAMCHNDRA SANKPAL Date: 2023.01.09 16:56:42 +0530 (S. G. Dige, J) (G. S. Patel, J) Page 1 of 1 9th January 2023