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Punjab-Haryana High Court

Krishan Kumar Mehra & Ors vs Ajmer Singh on 5 April, 2013

Author: Rajan Gupta

Bench: Rajan Gupta

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                       C.R. No. 1471 of 2013 (O&M)
                                   Date of decision : 05.04.2013
Krishan Kumar Mehra & ors.

                                               ....Petitioners

                                 V/s

Ajmer Singh
                                               ....Respondent

BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA

Present:    Mr. Divanshu Jain, Advocate for the petitioners.

RAJAN GUPTA J. (ORAL)

Mr. Jain, submits that there has been a compromise between the parties. He has, thus, instructions to withdraw the revision petition.

In view of statement made by learned counsel, this revision petition is dismissed as withdrawn.

April 05, 2013                                       (RAJAN GUPTA)
Ajay                                                      JUDGE