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[Cites 0, Cited by 0] [Section 277(2)] [Section 277] [Entire Act]

State of Odisha - Subsection

Section 277(2)(f) in The Orissa Municipal Corporation Act, 2003

(f)every contract made by the Commissioner involving an expenditure exceeding five thousand rupees but not exceeding fifty thousand rupees shall be reported to the Standing Committee in its next meeting.