Delhi High Court - Orders
Brij Bihari Yadav vs Union Of India & Ors on 24 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3867/2018
BRIJ BIHARI YADAV ..... Petitioner
Through Mr. Rajesh Kumar Chaurasia,
Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Sanjeev Sabharwal, Sr. Govt.
Counsel & Mr. Hem Kumar, Advocates for
Respondent Nos.1 to 4
Mr. Anil Thakur, AC, Law, CRPF & Mr. Deepak,
SI, CRPF
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 24.01.2019
1. Counsel for the Petitioner states that he does not wish to file rejoinder.
2. List on 26th April, 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
JANUARY 24, 2019 mw