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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Rajasthan - Subsection

Section 148(2)(lxxiii) in Rajasthan Co-operative Societies Act, 1965

(lxxiii)the account books and registers to be kept by a co-operative society and power of Registrar to direct the accounts and books to be written up;