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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(4)Every arrangement or agreement under sub-regulation (2) shall be entered into within ninety days from the date of commencement of these regulation for providing Intelligent Network Services to subscriber of other telecom service providers:Provided that in a case any Basic Operator or Cellular Mobile Service Provider or Unified Access Service Provider fails to enter into arrangements or agreement under sub-regulation (2), the Authority may, on an application made by the concerned service provider and having regard to the interest of the service providers and consumers of the telecom sector, extend the said period of three months to six months.