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Bombay High Court

Shri. Niranjan Prakash Bhumkar vs State Of Maharashtra Through Dept. Of ... on 7 January, 2021

Author: Madhav J. Jamdar

Bench: R. D. Dhanuka, Madhav J. Jamdar

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       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

                 WRIT PETITION (ST) NO. 97253 OF 2020

Dariba Jayram Kamble & Ors.                                        ... Petitioners
       V/s.
State of Maharashtra & Ors.                                        ... Respondents

                                   ******
Mr. Manoj A. Patil for the Petitioners.
Mr. R. P. Kadam, AGP for the State-Respondent.
Mr. S. B. Shetye for the S.E.C.
                                   ******

                              AND
             WRIT PETITION (STAMP) NO. 96776 OF 2020

Vitthal Maruti Gaikwad and Ors.                                 ... Petitioners
   Versus
The State of Maharashtra and Ors.                               ... Respondents

                                   ******
Mr. Rupesh Bobdae for the Petitioner.
Mr. A. P. Vanarase, AGP for the State.
Mr. S. B. Shetye for the S.E.C.
                                   ******

                                AND
                    WRIT PETITION NO. 12653 OF 2019

Vijeta Nilesh Bhagat                                            ... Petitioner
   Versus
The State of Maharashtra and Ors.                               ... Respondents

                                  ******
Mr. K. N. Kandekar for the Petitioner.
Mr. K.S. Thorat, AGP for the State.
Mr. S. B. Shetye for the S.E.C.
                                  ******




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                              AND
             WRIT PETITION (STAMP) NO. 97422 OF 2020

Subhash Shankar Yadav                                            ... Petitioner
  Versus
The State of Maharashtra and Ors.                                ... Respondents

                                  ******
Mr. Ganesh Bhujbal for the Petitioner.
Mr. K. S. Thorat, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
                                  ******

                                 AND
                     WRIT PETITION NO. 3674 OF 2020

Milind Maryappa Mule & Anr.                                      ... Petitioners
   Versus
Talathi, Village Hotagi Station,
Tal. South Solapur, Dist. Solapur and Ors.                       ... Respondents

                             ALONG WITH
                       WRIT PETITION NO. 3 OF 2021

Mahesh Prakash Otari & Anr.                                      ... Petitioners
   Versus
Talathi, Village Kola,
Tal. Sangola, Dist. Solapur and Ors.                             ... Respondents

                                   ******
Mr. Ashok B. Tajane for the Petitioners in both Writ Petitions.
Mr. V. M. Mali, AGP for the State in WP/3674/2020.
Mr. R. P. Kadam, AGP for the State in WP/3/2021.
Mr. S. B. Shetye for the S.E.C.
                                   ******

                                 AND
                     WRIT PETITION NO. 3613 OF 2020

Sharad Dhondiba Jambhulkar                                       ... Petitioner
   Versus
State of Maharashtra and Ors.                                    ... Respondents




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                         ALONG WITH
             WRIT PETITION (STAMP) NO. 98240 OF 2020

Vilas Vitthal Sakhare and Ors.                                   ... Petitioners
   Versus
State of Maharashtra and Ors.                                    ... Respondents

                                   ******
Mrs. Neeta Karnik for the Petitioners in both Writ Petitions.
Mr. P. G. Sawant, AGP for the State in WP/3613/2020.
Mr. R. P. Kadam, AGP for the State in WPST/98240/2020.
Mr. S. B. Shetye for the S.E.C.
                                   ******

                              AND
             WRIT PETITION (STAMP) NO. 99705 OF 2020

Atul Sampatrao Shinde and Ors.                                   ... Petitioners
   Versus
State Election Commission and Ors.                               ... Respondents

                                   ******
Mr. Dilip Bodake for the Petitioners.
Mr. V. M. Mali, AGP for the State-Respondent.
Mr. S. B. Shetye for the S.E.C.
                                   ******

                              AND
             WRIT PETITION (STAMP) NO. 99264 OF 2020

Ganpat Sukhdev Karke and Anr.                                    ... Petitioners
   Versus
State Election Commission and Anr.                               ... Respondents

                                    ******
Mr. A. S. Bavare for the Petitioners.
Mr. V. M. Mali, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
                                    ******




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                              AND
             WRIT PETITION (STAMP) NO. 98585 OF 2020

Niranjan Prakash Bhumkar                                           ... Petitioner
   Versus
State of Maharashtra and Ors.                                      ... Respondents

                                    ******
Mr. J. M. Argade for the Petitioner.
Mr. K. S. Thorat, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
                                    ******

                               AND
                WRIT PETITION (STAMP) NO. 31 OF 2021

Mahadev Soma Bargule                                               ... Petitioner
  Versus
Popat Ramchandra Gagade and Ors.                                   ... Respondents

                                  ******
Mr. Laxman K. Kalel for the Petitioner.
Mr. K. S. Thorat, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
                                  ******

                               AND
                WRIT PETITION (STAMP) NO. 47 OF 2021

Pushpa Ankush Tonde                                                ... Petitioner
   Versus
State of Maharashtra and Ors.                                      ... Respondents

                           ALONG WITH
                WRIT PETITION (STAMP) NO. 49 OF 2021

Balu Shankar Kapade                                                ... Petitioner
   Versus
State of Maharashtra and Ors.                                      ... Respondents

                                     ALONG WITH




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                WRIT PETITION (STAMP) NO. 54 OF 2021

Yogita Dnyaneshwar Kapade                                         ... Petitioner
   Versus
State of Maharashtra and Ors.                                     ... Respondents
                                    ******
Mr. J. G. Reddy for the Petitioner in all Writ Petitions.
Mr. P. G. Sawant, AGP for the Respondent-State in WPST/47/2021.
Mr. A. P. Vanarase, AGP for the Respondent-State in WPST/49/2021.
Mr. R. P. Kadam, AGP for the Respondent-State in WPTSS/54/2021.
Mr. S. B. Shetye for the S.E.C.
                                    ******
                                     AND
             WRIT PETITION (STAMP) NO.99075 OF 2020

Laxman Pandurang Kharate                                          ... Petitioner
  Versus
The State of Maharashtra and Ors.                                 ... Respondents

                                     ******
Mr.P.S. Ranshur for the Petitioner.
Mr.R.P. Kadam, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
                                    ******
                                     AND
            WRIT PETITION (STAMP) NO.976195 OF 2020

Anil Ramchandra Chondhe                                           ... Petitioner
  Versus
The State of Maharashtra and Ors.                                 ... Respondents

                                 ******
Mr.Shekhar Jagtap i/by Mr.J. Shekhar & Co. for the Petitioner.
Mr.P.G. Sawant, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
                                 ******
                                  AND
                   WRIT PETITION NO.188 OF 2021

Shubhangi Abhaysinha More                                         ... Petitioner
  Versus
The State of Maharashtra and Ors.                                 ... Respondents
                                     AND




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                      WRIT PETITION NO.253 OF 2021

Laxman Audumbar Salunkhe                                       ... Petitioner
  Versus
The State of Maharashtra and Ors.                              ... Respondents
                                    ******
Mr.S.A. Aradhye Ranshur for the Petitioners in WP/188/2021 & 253/2021.
Mr.V.M. Mali, AGP for the Respondent-State.
Mr.R.P.Kadam, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C. in both petitions.
                                    ******
                                     AND
            WRIT PETITION (STAMP) NO.98489 OF 2020

Tanaji@ Bala Tukaram Choudhari                                 ... Petitioner
   Versus
The State of Maharashtra and Ors.                              ... Respondents

                                  ******
Mr.Sachin R. Pawar for the Petitioner.
Mr.R.P.Kadam, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
                                  ******
                                   AND
            WRIT PETITION (STAMP) NO.99279 OF 2020

Shri Kadu Lakha Daitkar & Anr.                                 ... Petitioners
   Versus
The State of Maharashtra and Ors.                              ... Respondents
                              AND
              WRIT PETITION (STAMP) NO.99271 OF 2020

Shubhash Bhila Suryawanshi                                     ... Petitioner
  Versus
The State of Maharashtra and Ors.                              ... Respondents

                              AND
              WRIT PETITION (STAMP) NO.99292 OF 2020

Shri Sahebrao S. Ghuge & Anr.                                  ... Petitioners
   Versus
The State of Maharashtra and Ors.                              ... Respondents




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                                  AND
                  WRIT PETITION (STAMP) NO.99298 OF 2020

Shri Somnath Dhudku Patil (Kudase) & Anr.                                 ... Petitioners
   Versus
The State of Maharashtra and Ors.                                         ... Respondents

                                ******
Mr.Amey R. Deshpande for the Petitioners in above 4 petitions.
Mr.K.S.Thorat, AGP for the Respondent-State in WPST/99279/2020                                   &
99298/2020.
Mr.P.G. Sawant, AGP for the Respondent-State in WPST/99271/2020.
Mr.A.P. Vanarase, AGP for the Respondent-State in WPST/99292/2020.
Mr. S. B. Shetye for the S.E.C.
                                ******
                                 AND
                   WRIT PETITION NO.3673 OF 2020

Suresh Nagnath Adsul                                                       ... Petitioner
   Versus
Talathi and Ors.                                                           ... Respondents

                                   ******
Mr.A.B. Tajane for the Petitioner.
Mr.V.M. Mali, AGP for the Respondent-State.
                                   ******

                                         CORAM: R. D. DHANUKA AND
                                                MADHAV J. JAMDAR, JJ.
                                         DATE      : 7th JANUARY, 2021.

P.C. :-

.         Matters are on board and mentioned at 2:30 p.m.


2. Stand over to 11th January, 2021. Ad-interim order, if any to continue till next date.

[MADHAV J. JAMDAR, J.] [R. D. DHANUKA, J.] ::: Uploaded on - 08/01/2021 ::: Downloaded on - 07/02/2021 00:08:43 :::