Bombay High Court
Shri. Niranjan Prakash Bhumkar vs State Of Maharashtra Through Dept. Of ... on 7 January, 2021
Author: Madhav J. Jamdar
Bench: R. D. Dhanuka, Madhav J. Jamdar
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 97253 OF 2020
Dariba Jayram Kamble & Ors. ... Petitioners
V/s.
State of Maharashtra & Ors. ... Respondents
******
Mr. Manoj A. Patil for the Petitioners.
Mr. R. P. Kadam, AGP for the State-Respondent.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION (STAMP) NO. 96776 OF 2020
Vitthal Maruti Gaikwad and Ors. ... Petitioners
Versus
The State of Maharashtra and Ors. ... Respondents
******
Mr. Rupesh Bobdae for the Petitioner.
Mr. A. P. Vanarase, AGP for the State.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION NO. 12653 OF 2019
Vijeta Nilesh Bhagat ... Petitioner
Versus
The State of Maharashtra and Ors. ... Respondents
******
Mr. K. N. Kandekar for the Petitioner.
Mr. K.S. Thorat, AGP for the State.
Mr. S. B. Shetye for the S.E.C.
******
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AND
WRIT PETITION (STAMP) NO. 97422 OF 2020
Subhash Shankar Yadav ... Petitioner
Versus
The State of Maharashtra and Ors. ... Respondents
******
Mr. Ganesh Bhujbal for the Petitioner.
Mr. K. S. Thorat, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION NO. 3674 OF 2020
Milind Maryappa Mule & Anr. ... Petitioners
Versus
Talathi, Village Hotagi Station,
Tal. South Solapur, Dist. Solapur and Ors. ... Respondents
ALONG WITH
WRIT PETITION NO. 3 OF 2021
Mahesh Prakash Otari & Anr. ... Petitioners
Versus
Talathi, Village Kola,
Tal. Sangola, Dist. Solapur and Ors. ... Respondents
******
Mr. Ashok B. Tajane for the Petitioners in both Writ Petitions.
Mr. V. M. Mali, AGP for the State in WP/3674/2020.
Mr. R. P. Kadam, AGP for the State in WP/3/2021.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION NO. 3613 OF 2020
Sharad Dhondiba Jambhulkar ... Petitioner
Versus
State of Maharashtra and Ors. ... Respondents
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ALONG WITH
WRIT PETITION (STAMP) NO. 98240 OF 2020
Vilas Vitthal Sakhare and Ors. ... Petitioners
Versus
State of Maharashtra and Ors. ... Respondents
******
Mrs. Neeta Karnik for the Petitioners in both Writ Petitions.
Mr. P. G. Sawant, AGP for the State in WP/3613/2020.
Mr. R. P. Kadam, AGP for the State in WPST/98240/2020.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION (STAMP) NO. 99705 OF 2020
Atul Sampatrao Shinde and Ors. ... Petitioners
Versus
State Election Commission and Ors. ... Respondents
******
Mr. Dilip Bodake for the Petitioners.
Mr. V. M. Mali, AGP for the State-Respondent.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION (STAMP) NO. 99264 OF 2020
Ganpat Sukhdev Karke and Anr. ... Petitioners
Versus
State Election Commission and Anr. ... Respondents
******
Mr. A. S. Bavare for the Petitioners.
Mr. V. M. Mali, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
******
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AND
WRIT PETITION (STAMP) NO. 98585 OF 2020
Niranjan Prakash Bhumkar ... Petitioner
Versus
State of Maharashtra and Ors. ... Respondents
******
Mr. J. M. Argade for the Petitioner.
Mr. K. S. Thorat, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION (STAMP) NO. 31 OF 2021
Mahadev Soma Bargule ... Petitioner
Versus
Popat Ramchandra Gagade and Ors. ... Respondents
******
Mr. Laxman K. Kalel for the Petitioner.
Mr. K. S. Thorat, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION (STAMP) NO. 47 OF 2021
Pushpa Ankush Tonde ... Petitioner
Versus
State of Maharashtra and Ors. ... Respondents
ALONG WITH
WRIT PETITION (STAMP) NO. 49 OF 2021
Balu Shankar Kapade ... Petitioner
Versus
State of Maharashtra and Ors. ... Respondents
ALONG WITH
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WRIT PETITION (STAMP) NO. 54 OF 2021
Yogita Dnyaneshwar Kapade ... Petitioner
Versus
State of Maharashtra and Ors. ... Respondents
******
Mr. J. G. Reddy for the Petitioner in all Writ Petitions.
Mr. P. G. Sawant, AGP for the Respondent-State in WPST/47/2021.
Mr. A. P. Vanarase, AGP for the Respondent-State in WPST/49/2021.
Mr. R. P. Kadam, AGP for the Respondent-State in WPTSS/54/2021.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION (STAMP) NO.99075 OF 2020
Laxman Pandurang Kharate ... Petitioner
Versus
The State of Maharashtra and Ors. ... Respondents
******
Mr.P.S. Ranshur for the Petitioner.
Mr.R.P. Kadam, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION (STAMP) NO.976195 OF 2020
Anil Ramchandra Chondhe ... Petitioner
Versus
The State of Maharashtra and Ors. ... Respondents
******
Mr.Shekhar Jagtap i/by Mr.J. Shekhar & Co. for the Petitioner.
Mr.P.G. Sawant, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION NO.188 OF 2021
Shubhangi Abhaysinha More ... Petitioner
Versus
The State of Maharashtra and Ors. ... Respondents
AND
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WRIT PETITION NO.253 OF 2021
Laxman Audumbar Salunkhe ... Petitioner
Versus
The State of Maharashtra and Ors. ... Respondents
******
Mr.S.A. Aradhye Ranshur for the Petitioners in WP/188/2021 & 253/2021.
Mr.V.M. Mali, AGP for the Respondent-State.
Mr.R.P.Kadam, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C. in both petitions.
******
AND
WRIT PETITION (STAMP) NO.98489 OF 2020
Tanaji@ Bala Tukaram Choudhari ... Petitioner
Versus
The State of Maharashtra and Ors. ... Respondents
******
Mr.Sachin R. Pawar for the Petitioner.
Mr.R.P.Kadam, AGP for the Respondent-State.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION (STAMP) NO.99279 OF 2020
Shri Kadu Lakha Daitkar & Anr. ... Petitioners
Versus
The State of Maharashtra and Ors. ... Respondents
AND
WRIT PETITION (STAMP) NO.99271 OF 2020
Shubhash Bhila Suryawanshi ... Petitioner
Versus
The State of Maharashtra and Ors. ... Respondents
AND
WRIT PETITION (STAMP) NO.99292 OF 2020
Shri Sahebrao S. Ghuge & Anr. ... Petitioners
Versus
The State of Maharashtra and Ors. ... Respondents
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AND
WRIT PETITION (STAMP) NO.99298 OF 2020
Shri Somnath Dhudku Patil (Kudase) & Anr. ... Petitioners
Versus
The State of Maharashtra and Ors. ... Respondents
******
Mr.Amey R. Deshpande for the Petitioners in above 4 petitions.
Mr.K.S.Thorat, AGP for the Respondent-State in WPST/99279/2020 &
99298/2020.
Mr.P.G. Sawant, AGP for the Respondent-State in WPST/99271/2020.
Mr.A.P. Vanarase, AGP for the Respondent-State in WPST/99292/2020.
Mr. S. B. Shetye for the S.E.C.
******
AND
WRIT PETITION NO.3673 OF 2020
Suresh Nagnath Adsul ... Petitioner
Versus
Talathi and Ors. ... Respondents
******
Mr.A.B. Tajane for the Petitioner.
Mr.V.M. Mali, AGP for the Respondent-State.
******
CORAM: R. D. DHANUKA AND
MADHAV J. JAMDAR, JJ.
DATE : 7th JANUARY, 2021. P.C. :- . Matters are on board and mentioned at 2:30 p.m.
2. Stand over to 11th January, 2021. Ad-interim order, if any to continue till next date.
[MADHAV J. JAMDAR, J.] [R. D. DHANUKA, J.] ::: Uploaded on - 08/01/2021 ::: Downloaded on - 07/02/2021 00:08:43 :::