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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(3)(c) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(c)to include in the agenda at any time before or during a meeting, fresh items of business or items supplementary to those included in the agenda for consideration;