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[Cites 0, Cited by 0] [Section 30B] [Entire Act]

State of Odisha - Subsection

Section 30B(1) in The Orissa Co-operative Societies Rules, 1965

(1)Immediately after the election of the Committee members and the receipt of the Government nomination, if any, the Election Officer shall arrange to convene a meeting of the Committee for election of the President of the Society, with the assistance of the Secretary or the Executive Officer of the Society.