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[Cites 0, Cited by 1] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(d) in The Army Act, 1950

(d)being below the rank of warrant officer, when off duty, appears without proper authority, in or about camp or cantonments, or in or about, or when going to or returning from, any town or bazar, carrying a rifle, sword or other offensive weapon; or