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State of Madhya Pradesh - Section

Section 37 in The M.P. Vishesh Sashastra Bal Niyam, 1973

37. Extension of the training period.

- If the recruit fails to attain the required proficiency within a period of nine months, the period of training may be extended for a further period not exceeding six months unless there are special reasons. If he fails again to pass the recruits test at the end of the extended period he may be discharged by the Commandant.