Punjab-Haryana High Court
Ravi Parkash Sihag And Others vs State Of Haryana And Another on 19 October, 2022
Author: Karamjit Singh
Bench: Karamjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-19290-2020
Date of Decision:- 19.10.2022
Ravi Parkash Sihag and others ... Petitioners
Versus
State of Haryana and another ... Respondents
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CORAM: HON'BLE MR. JUSTICE KARAMJIT SINGH
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Argued by :-
Mr. R.S. Rai, Senior Advocate with
Mr. Anurag Arora, Advocate
for the petitioner.
Mr. Deepak Sabherwal, Addl. A.G. Haryana.
Mr. Sanyam Diwan, Advocate and
Mr. Vastsal Sharma, Advocates
for respondent No.2.
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KARAMJIT SINGH, J.
For orders, see detailed order of even date passed in CRM-M-1850-2022 titled as Vinay Partap Singh vs. State of Haryana and another.
( KARAMJIT SINGH) 19.10.2022 JUDGE Gaurav Sorot Whether reasoned / speaking? Yes / No Whether reportable? Yes / No 1 of 1 ::: Downloaded on - 20-10-2022 21:40:40 :::