Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(1) in The Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977

(1)This Act may be called the Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977.