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State of Tamilnadu - Section

Section 4 in Rules for the Issue and Check of Permits for Timber and Other Forest Produce

4.

It should be understood that the seigniorage system is not, as a rule, adopted to trade requirements and will by degrees be restricted to supplying the local demand for trees and their produce from "unreserved lands" "Reserved forests" and "reserved lands" will be worked departmentally or under special arrangements.