Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Tamilnadu - Subsection Section 92(g) in Tamil Nadu Educational Rules (g)It shall be open to the Director of School Education or Collegiate Education, as the case may be, to cancel the concession if, in his opinion it has been awarded irregularly.
