Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in The Central Motor Vehicles Rules, 1989

(1)Each State Government shall maintain a State Register of driving licenses in respect of driving licenses issued and renewed by the licensing authorities in the State in Form 10.