Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 359 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

359. Reckoning of period of training.

- Periods of training shall be reckoned as follows :
1month 30days
2months 61days
3months 91days
6months 182days
B-Voluntary Specialist Training and Temporary Service in the Indian Navy