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State of Rajasthan - Section

Section 21 in Rajasthan Finance Act, 2007

21. Amendment of Section 6, Rajasthan Act No. 11 of 1951.

- In sub-section (3) of Section 6 of the principal Act, after the existing expression "where a transport vehicle" and before the existing expression "of other State" the expression "or a construction equipment vehicle" shall be inserted.