Delhi High Court - Orders
M/S Hi Tech Construcations Engineers & ... vs M/S Kuber Builder (A Unit Of Kuber Group) on 18 December, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 744/2018
M/S HI TECH CONSTRUCATIONS ENGINEERS &
BUILDERS
..... Petitioner
Through: Mr. Praveen Kumar and Mr.
Naman Mittal, Advs.
versus
M/S KUBER BUILDER (A UNIT OF KUBER GROUP)
..... Respondent
Through:
CORAM:
JOINT REGISTRAR (JUDICIAL) BHAWANI SHARMA
ORDER
% 18.12.2023 CM No. 46201/2023 (for impleadment of LRs of deceased R-2) CM No. 46202/2023 (for condonation of delay in filing) CM No. 46203/2023 (for condonation of delay in refiling) Learned Presiding Officer is on 1st half day leave today. Renotify on 25.04.2024.
READER DECEMBER 18, 2023/yo This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/12/2023 at 00:15:05