Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 19 in Rules for the Government Tibbi College, Patna

19.

The ordinary punishments shall be (1) verbal reprimand, (2) written reprimand in the order book, (3) extra duty, (4) fine, (5) stoppage of leave, (6) deprivation of studentship, (7) rustication and (8) expulsion.