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State of Tamilnadu - Section

Section 158 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

158. Diaphragms.

- The employer shall ensure at a construction site of a building or other construction work that all diaphragms which are in the form of horizontal, decks across a shaft used at excavation or tunneling work are securely anchored.