Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Andhra Pradesh - Subsection

Section 53(1)(a) in Dr. Abdul Haq Urdu University Act, 2016

(a)laying down the procedure to be observed for convening and conducting the meetings, and the requirements of quorum;