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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2)(g) in The West Bengal Board of Madrasah Education Act, 1994.

(g)[ to set down the conditions to be fulfilled by the candidates presenting themselves for examinations instituted by the Board;] [Substituted by Act No. 10 of 2014, dated 13.8.2014.]