Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(2)(e) in The West Bengal Special Economic Zone Act, 2003. (e)to enter into or perform such contracts as may be necessary for the discharge of its functions and the exercise of its powers under this Act;