Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 1 in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

1. Short title and commencement.

(1)These rules shall be called "The Rajasthan Forest Produce (Establishment and Regulation of Saw Mills) Rules, 1983.
(2)They shall come into force on the date of their publication in the Rajasthan Gazette.