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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Bihar - Subsection

Section 128(d) in Bihar Minor Mineral Rules, 2017

(d)Funding of expenditure incurred on implementation of any scheme of incentives that the State Government may frame for recognition and awards for scientific mining undertaken with highest regard to mineral conservation, rehabilitation measures along with environmental safeguards and other measures.