Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 27 in The Court Fees Act, 1870 27. Rules for supply, number, renewal and keeping accounts of stamps. - [Repealed by U.P. Act No.19 of 1938, Section 24].
