Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Uttarakhand - Subsection

Section 55(2) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(2)No Order shall be made under this section in respect of any area after expiration of two years from the appointed date.