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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(1)(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)the number of workmen employed as building workers in an establishment shall not, on any day, exceed the maximum number specified in the certificate of registration; and