Section 5 in The Salaries And Allowances Of Officers Of Parliament Act, 1953
5. [ Sumptuary allowance. [Inserted by Act 75 of 1985, s.4,(w.e.f. 26.12.1985)]
There shall be paid to the Chairman of the Council of States and the Speaker of the House of the People a sumptuary allowance of one thousand rupees per mensem and to the Deputy Chairman and the Deputy Speaker a sumptuary allowance of five hundred rupees per mensem.] [Inserted by Act 49 of 1970, Section 2 (w.e.f. 1.11.1969).]
